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ITAT Rajkot Bench

3,677 judgments

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs R K DREAMLAND, RAJKOT

ITA 564/RJT/2024[2017-18]Status: Disposed11/3/2026AY 2017-18

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs R K DREAMLAND, RAJKOT

ITA 563/RJT/2024[2016-17]Status: Disposed11/3/2026AY 2016-17

R K DREAMLAND,RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 560/RJT/2024[2021-22]Status: Disposed11/3/2026AY 2021-22

R K DREAMLAND,RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 559/RJT/2024[2020-21]Status: Disposed11/3/2026AY 2020-21

R K DREAMLAND,RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 558/RJT/2024[2019-20]Status: Disposed11/3/2026AY 2019-20

R K DREAMLAND,RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 557/RJT/2024[2018-19]Status: Disposed11/3/2026AY 2018-19

RK DREAMLAND,RAJKOT vs ACIT, CC-1, RAJKOT, RAJKOT

ITA 556/RJT/2024[2017-18]Status: Disposed11/3/2026AY 2017-18

R K DREAMLAND,RAJKOT vs ACIT, CC-1, RAJKOT, RAJOKT

ITA 555/RJT/2024[2016-17]Status: Disposed11/3/2026AY 2016-17

BUILDFOLIO REALITIES LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1,, RAJKOT

ITA 510/RJT/2024[2022-23]Status: Disposed11/3/2026AY 2022-23

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

BUILDFOLIO REALITIES LLP,RAJKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, RAJKOT

ITA 509/RJT/2024[2021-22]Status: Disposed11/3/2026AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

CLAYMINE MICRONS LLP,WANKANER vs PRINCIPAL CIT 1, RAJKOT

ITA 216/RJT/2024[2018-19]Status: Disposed11/3/2026AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

SHRI GANDHI MAULANA AZAD SHRAMJIVI ASHRA,KUTCH vs INCOME TAX OFFICER, EXEMPTION WARD 1, RAJKOT, RAJKOT

ITA 612/RJT/2025[2016-17]Status: Disposed10/3/2026AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

SHRI GANDHI MAULANA AZAD SHRAMJIVI ASHRA,KUTCH vs INCOME TAX OFFICER, EXEMPTION WARD 1, RAJKOT, RAJKOT

ITA 611/RJT/2025[2017-18]Status: Disposed10/3/2026AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

JITENDRABHAI DEVAJIBHAI BODAR,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 549/RJT/2025[2013-14]Status: Disposed10/3/2026AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs RADHE DEVELOPERS, RAJKOT

ITA 687/RJT/2024[2017-18]Status: Disposed10/3/2026AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs SHRI MEHULKESHUBHAI BHALARA, RAJKOT

ITA 652/RJT/2024[2021-22]Status: Disposed10/3/2026AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

MEHUL KESHUBHAI BHALARA,RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 648/RJT/2024[2022-23]Status: Disposed10/3/2026AY 2022-23

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

MEHUL KESHUBHAI BHALARA,RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 647/RJT/2024[2021-22]Status: Disposed10/3/2026AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

MEHUL KESHUBHAI BHALARA,RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 646/RJT/2024[2019-20]Status: Disposed10/3/2026AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

RADHE DEVELOPERS,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, , RAJKOT

ITA 550/RJT/2024[2018-19]Status: Disposed10/3/2026AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)