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ITAT Raipur Bench

3,211 judgments

EARTHSTAHL & ALLOYS LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER, 3(1), RAIPUR, RAIPUR

ITA 478/RPR/2025[2013-14]Status: Disposed25/8/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ANKIT KUMAR SINGHANIA,SHAKTI vs INCOME TAX OFFICER, WARD 2(1), BILASPUR

ITA 477/RPR/2025[2017-18]Status: Disposed25/8/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

YASHODA DEVI SURANA,SUKMA CHHATTISGARH vs INCOME TAX OFFICER, WARD-JAGDALPUR, JAGDALPUR

ITA 464/RPR/2025[2015-16]Status: Disposed8/8/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RIDDHI AGRO INDUSTRIES, RAIPUR,RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR

ITA 458/RPR/2025[2009-10]Status: Heard7/8/2025AY 2009-10

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SANTOSH KUMAR GAUTAM,CHHATTISGARH vs INCOME TAX OFFICER, WARD1(1), BILASPUR, BILASPUR

ITA 456/RPR/2025[2011-12]Status: Heard7/8/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SANDEEP SINGH,JUNA LAKHANPUR vs ITO AMBIKAPUR, AMBIKAPUR

ITA 448/RPR/2025[2017-18]Status: Heard7/8/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NEELAM CHANDRAKAR, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1(1), BHILAI, DURG

ITA 444/RPR/2025[2011-12]Status: Disposed7/8/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LEELADHAR CHANDRAKAR, DURG,DURG vs INCOME TAX OFFICER, WARD-1 (3), BHILAI, DURG

ITA 443/RPR/2025[2012-13]Status: Disposed7/8/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LEELADHAR CHANDRAKAR, DURG,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG

ITA 442/RPR/2025[2011-12]Status: Disposed7/8/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ACIT CENTRAL, CIRCLE-1, RAIPUR, RAIPUR vs ABU BAKAR DHADA, BASNA MAHASAMUND

ITA 37/RPR/2025[2017-18]Status: Disposed7/8/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

LAXMI HANUMANTA,, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG

ITA 362/RPR/2025[2011-12]Status: Disposed7/8/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ABU BAKAR DHADA, MAHASAMUND,MAHASAMUND vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR, RAIPUR

ITA 35/RPR/2025[2017-18]Status: Disposed7/8/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER-1(1), BHILAI, BHILAI vs MANISH KUMAR MEHTA, HUF, DURG

ITA 342/RPR/2025[2012-13]Status: Disposed7/8/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BHARAT BENEFICATION & POWER PVT. LTD., RAIGARH,RAIGARH vs PR.COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL, BHOPAL

ITA 336/RPR/2025[2018-19]Status: Disposed7/8/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRADEEP KUMAR AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 390/RPR/2025[2019-20]Status: Disposed6/8/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GAURAV AGRAWAL LEGAL HEIR OF SANTOSH KUMAR AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 389/RPR/2025[2019-20]Status: Disposed6/8/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MANIT GUPTA, TILDA NEORA,TILDA NEORA, RAIPUR vs INCOME TAX OFFICER WARD-4(1), RAIPUR, RAIPUR

ITA 387/RPR/2025[2018-19]Status: Disposed6/8/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED, RAIPUR

ITA 156/RPR/2025[2021-22]Status: Disposed6/8/2025AY 2021-22

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHUWANESHWAR SHUKLA, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG

ITA 142/RPR/2025[2011-12]Status: Disposed6/8/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHUWANESHWAR SHUKLA, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG

ITA 141/RPR/2025[2011-12]Status: Disposed6/8/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)