← All Benches

ITAT Raipur Bench

3,201 judgments

DY. C.I.T.2(1), RAIPUR (CG) vs M/S AMISHA -IN-SKY CONSTRUCTIONS, RAIPUR (CG)

ITA 353/BIL/2014[2011-12]Status: Disposed16/4/2018AY 2011-12

DY. C.I.T.2(1), RAIPUR (CG) vs M/S AMISHA -IN-SKY CONSTRUCTIONS, RAIPUR (CG)

ITA 352/BIL/2014[2010-11]Status: Disposed16/4/2018AY 2010-11

DY. C.I.T.2(1), RAIPUR (CG) vs M/S AMISHA -IN-SKY CONSTRUCTIONS, RAIPUR (CG)

ITA 351/BIL/2014[2009-10]Status: Disposed16/4/2018AY 2009-10

M/S G.N.CONSTRUCTION vs I.T.O. WARD AMBIKAPUR, AMBIKAPUR (CG)

ITA 270/BIL/2014[2011-12]Status: Disposed16/4/2018AY 2011-12

DY C.I.T..1(1), RAIPUR (CG) vs M/S RAIPUR DEVELOPMENT AUTHORITY, RAIPUR (CG)

ITA 212/BIL/2014[2011-12]Status: Disposed16/4/2018AY 2011-12

DY.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SHRI MANISH SHUKLA, RAIGARH(C.G)

ITA 5/BIL/2013[2008-09]Status: Disposed16/4/2018AY 2008-09

MANISH SHUKLA,RAIGARH(CG) vs ASSTT.COMMISSIONER OF INCOME-TAX -1(1), BILASPUR(CG)

ITA 3/BIL/2013[2008-09]Status: Disposed16/4/2018AY 2008-09

SANJAY KUMAR GUPTA,BILASPUR(CG) vs ITO, WARD- 1(1), BILASPUR(CG)

ITA 121/BIL/2013[2009-10]Status: Disposed16/4/2018AY 2009-10

M/S VASUNDHRA AYURVEDIC ANUSANDHAN KENDRA PVT. LTD,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-4(1),RAIPUR, RAIPUR (CG)

ITA 56/BIL/2017[2012-13]Status: Disposed16/3/2018AY 2012-13

M/S M/S BANKEBIHARI REAL TRADE(P) LIMITED,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-4(1),RAIPUR, RAIPUR (CG)

ITA 52/BIL/2017[2012-13]Status: Disposed16/3/2018AY 2012-13

MANILAL DAYALJI & COMPANY,DHAMTARI(C.G) vs THE CIT, RAIPUR (CG)

ITA 32/BIL/2014[2009-10]Status: Disposed9/3/2018AY 2009-10

I.T.O. WARD -1(2), RAIPUR (CG) vs M/S RCP INFRATECH PVT.. LTD, RAIPUR (CG)

ITA 273/BIL/2014[2011-12]Status: Disposed9/3/2018AY 2011-12

DY.C.I.T, CENTRAL CIR., RAIPUR vs SHRI SUMIT DAGA, RAIPUR (CG)

ITA 224/BIL/2014[2012-13]Status: Disposed9/3/2018AY 2012-13

DOLPHIN PRAMOTERS AND BUILDERS,RAIPUR vs C.I.T-1, RAIPUR

ITA 76/BIL/2015[2010-11]Status: Disposed8/3/2018AY 2010-11

THE DY. CIT-1(2), RAIPUR (CG) vs M/S. A.P. NIRMAN LTD., RAIPUR (CG)

ITA 139/BIL/2013[2010-11]Status: Disposed8/3/2018AY 2010-11

M/S SHARDA ENERGY & MINERALS LIMITED,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, CENTRALCIRCLE-1,RAIPUR-2, RAIPUR (CG)

ITA 53/BIL/2017[2006-07]Status: Disposed7/3/2018AY 2006-07

DY. C.I.T.1(2), RAIPUR vs M/S MARUTI CLEAN COAL & POWER LTD, RAIPUR

ITA 187/BIL/2014[2004-05]Status: Disposed7/3/2018AY 2004-05

ASSTT.COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG) vs M/S MARUTI CLEAN COAL & POWER LTD, RAIPUR(CG)

ITA 98/BIL/2012[2004-05]Status: Disposed7/3/2018AY 2004-05

DY. CIT- (TDS), RAIPUR (CG) vs SENIOR ACCOUNTS OFFICER, RAIPUR (CG)

ITA 5/BIL/2014[2009-10]Status: Disposed5/3/2018AY 2009-10

CHHATTISGARH GRAMIN BANK,CHAMPA (CG) vs ITO- TDS, BILASPUR(CG)

ITA 119/BIL/2013[2009-10]Status: Disposed19/2/2018AY 2009-10