← All Benches
ITAT Raipur Bench
3,210 judgments
DY. C.I.T.2(1), RAIPUR (CG) vs M/S AARTI COLONIZER COMPANY, RAIPUR (CG)
ITA 180/BIL/2014[2010-11]Status: Disposed30/5/2019AY 2010-11
DY. C.I.T.2(1), RAIPUR (CG) vs M/S AARTI COLONIZER COMPANY, RAIPUR (CG)
ITA 179/BIL/2014[2009-10]Status: Disposed30/5/2019AY 2009-10
DY. C.I.T.2(1), RAIPUR (CG) vs M/S AARTI COLONIZER COMPANY, RAIPUR (CG)
ITA 178/BIL/2014[2008-09]Status: Disposed30/5/2019AY 2008-09
SHIKSHANTAR KNOWLEDGE FOUNDATION,RAIPUR vs COMMISIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 14/RPR/2019[0]Status: Disposed16/5/2019
M/S SARDA ENERGY & MINERALS LIMITED,NAGPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), BHOPAL
ITA 59/RPR/2018[2008-09]Status: Disposed16/5/2019AY 2008-09
M/S B.K. ROLLING MILLS PRIVATE LIMITED,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, RAIPUR
ITA 40/RPR/2018[2013-14]Status: Disposed16/5/2019AY 2013-14
SHRI NITESH KUMAR GOYAL,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR
ITA 234/RPR/2017[2013-14]Status: Disposed16/5/2019AY 2013-14
M/S CHHATTISGARH STATE CRICKET SANGH,RAIPUR (CG) vs THE COMMISSIONER OF INCOME TAX, RAIPUR (CG)
ITA 353/BIL/2016[]Status: Disposed16/5/2019
THE DEPUTY COMMISSIONER OF INCOME TAX(-1(1), RAIPUR (CG) vs M/S M/S GOLDBRICKS INFRASTRUCTURE PVT LTD., RAIPUR (CG)
ITA 190/BIL/2016[2011-12]Status: Disposed16/5/2019AY 2011-12
THE INCOME TAX OFFICER -2(1), BILASPUR(CG) vs M/S M/S VRINDAVAN INFRA ESTATE PVT LTD, BILASPUR(CG)
ITA 169/BIL/2016[2011-12]Status: Disposed16/5/2019AY 2011-12
SMT ROOPA NANKANI,DURG(CG) vs THE INCOME TAX OFFICER,WARD-1, BHILAI(CG)
ITA 138/BIL/2016[2008-09]Status: Disposed16/5/2019AY 2008-09
THE ASSISTANT COMMISSIONER OF INCOME-TAX, RAIPUR (CG) vs SHRI RAJKUMAR RATHI, RAIPUR (CG)
ITA 125/BIL/2016[2012-13]Status: Disposed16/5/2019AY 2012-13
M/S INSTITUTE OF TECHNOLOGY AND MANAGEMENT SOCIETY,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 112/BIL/2016[2010-11]Status: Disposed16/5/2019AY 2010-11
M/S INSTITUTE OF TECHNOLOGY AND MANAGEMENT SOCIETY,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 111/BIL/2016[2009-10]Status: Disposed16/5/2019AY 2009-10
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI BRIJMOHAN SHARMA, RAJNANDGAON
ITA 297/BIL/2014[2006-07]Status: Disposed16/5/2019AY 2006-07
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI MAHESH SHARMA, RAIPUR
ITA 282/BIL/2014[2011-12]Status: Disposed16/5/2019AY 2011-12
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI MAHESH SHARMA, RAIPUR
ITA 281/BIL/2014[2008-09]Status: Disposed16/5/2019AY 2008-09
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI MAHESH SHARMA, RAIPUR
ITA 280/BIL/2014[2006-07]Status: Disposed16/5/2019AY 2006-07
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI BRIJMOHAN SHARMA, RAJNANDGAON
ITA 302/BIL/2014[2011-12]Status: Disposed16/5/2019AY 2011-12
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI BRIJMOHAN SHARMA, RAJNANDGAON
ITA 301/BIL/2014[2010-11]Status: Disposed16/5/2019AY 2010-11
