← All Benches
ITAT Pune Bench
17,155 judgments
M/S. SCHLUMBERGER INDIA TECHNOLOGY CENTRE PVT. LTD.,PUNE vs JOINT DIRECTOR OF INCOME-TAX,
ITA 1280/PUN/2015[2011-12]Status: Disposed17/1/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs FUTURA BIOPLANTS PVT. LTD., PUNE
ITA 1271/PUN/2015[2011-12]Status: Disposed17/1/2018AY 2011-12
DEPUTY DIRECTOR OF INCOME-TAX vs SCHLUMBERGER GLOBAL SUPPORT CENTRE LTD., PUNE
ITA 1264/PUN/2015[2011-12]Status: Disposed17/1/2018AY 2011-12
M/S. EAGLE FLASK INDUSTRIES LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 812/PUN/2014[2005-06]Status: Disposed11/1/2018AY 2005-06
M/S. EAGLE FLASK INDUSTRIES LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 811/PUN/2014[2004-05]Status: Disposed11/1/2018AY 2004-05
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SUNIL SHIVAJIRAO BHOSALE, PUNE
ITA 38/PUN/2016[2012-13]Status: Disposed10/1/2018AY 2012-13
BHUSHAN UTTAMRAO BACHHAV,NASHIK vs INCOME-TAX OFFICER,
ITA 503/PUN/2015[2010-11]Status: Disposed10/1/2018AY 2010-11
SUDHAKAR DEVAPPA MANERE,ICHALKARANJI vs INCOME-TAX OFFICER, KOLHAPUR
ITA 1322/PUN/2015[2011-12]Status: Disposed10/1/2018AY 2011-12
INCOME-TAX OFFICER vs SUDHAKAR DEVAPPA MANARE, KOLHAPUR
ITA 1223/PUN/2015[2011-12]Status: Disposed10/1/2018AY 2011-12
M/S. SCHLUMBERGER INDIA TECHNOLOGY CENTRE P. LTD.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX,
ITA 640/PUN/2014[2010-11]Status: Disposed10/1/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 2286/PUN/2014[2005-06]Status: Disposed10/1/2018AY 2005-06
DEPUTY COMMISSIONER OF INCOME-TAX vs ABICOR BINZEL PRODUCTION (INDIA) PVT. LTD., PUNE
ITA 2248/PUN/2014[2008-09]Status: Disposed10/1/2018AY 2008-09
SANJIVANI FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX:1,
ITA 2129/PUN/2014[]Status: Disposed10/1/2018
INCOME-TAX OFFICER vs M/S. SKYLINE DEVELOPERS, PUNE
ITA 1503/PUN/2014[2009-10]Status: Disposed10/1/2018AY 2009-10
SMT. TARADEVI RATANLAL BAFNA,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 447/PUN/2015[2009-10]Status: Disposed9/1/2018AY 2009-10
DY. CIT, CIRCLE-1, JALGAON vs SMT. TARADEVI RATANLAL BAFNA, JALGAON
ITA 904/PUN/2013[2009-10]Status: Disposed9/1/2018AY 2009-10
SMT. TARADEVI RATANLAL BAFNA,JALGAON vs JOINT CIT, RANGE-1, JALGAON
ITA 732/PUN/2013[2009-10]Status: Disposed9/1/2018AY 2009-10
MARUTI G.THOPTE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 863/PUN/2017[2010-11]Status: Disposed5/1/2018AY 2010-11
KEWAL REAL ESTATE DEVELOPERS PRIVATE LTD.,PUNE vs PR. COMMISSIONER OF INCOME-TAX : 6, PUNE
ITA 1047/PUN/2017[2012-13]Status: Disposed5/1/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. DIMENSION CONSTRUCTION PRIVATE LTD., KOLHAPUR
ITA 541/PUN/2016[2007-08]Status: Disposed5/1/2018AY 2007-08
