← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHATGE PATIL INDUSTRIES LTD., KOLHAPUR
ITA 1282/PUN/2016[2007-08]Status: Disposed19/9/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHATGE PATIL INDUSTRIES LTD., KOLHAPUR
ITA 1281/PUN/2016[2006-07]Status: Disposed19/9/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. INDO ENTERPRISES, LATUR
ITA 1221/PUN/2016[2011-12]Status: Disposed19/9/2018AY 2011-12
SAMAL CONSTRUCTION P. LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1124/PUN/2016[2011-12]Status: Disposed19/9/2018AY 2011-12
D M CORPORATION PVT. LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 110/PUN/2016[2012-13]Status: Disposed19/9/2018AY 2012-13
GHATGE PATIL INDUSTRIES LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1072/PUN/2016[2008-09]Status: Disposed19/9/2018AY 2008-09
GHATGE PATIL INDUSTRIES LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1071/PUN/2016[2007-08]Status: Disposed19/9/2018AY 2007-08
GHATGE PATIL INDUSTRIES LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1070/PUN/2016[2006-07]Status: Disposed19/9/2018AY 2006-07
DNYANESHWAR DHONDIBA TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2118/PUN/2013[2006-07]Status: Disposed19/9/2018AY 2006-07
BHANUDAS DHONDIBA TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2117/PUN/2013[2006-07]Status: Disposed19/9/2018AY 2006-07
BHANUDAS DHONDIBA TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2116/PUN/2013[2005-06]Status: Disposed19/9/2018AY 2005-06
RAMDAS BHANUDASTUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2113/PUN/2013[2006-07]Status: Disposed19/9/2018AY 2006-07
BADRINATH DHONDIBA TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2112/PUN/2013[2006-07]Status: Disposed19/9/2018AY 2006-07
VITTHAL DHONDIBA TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2111/PUN/2013[2009-10]Status: Disposed19/9/2018AY 2009-10
VITTHAL DHONDIBA TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2110/PUN/2013[2006-07]Status: Disposed19/9/2018AY 2006-07
SOPAN DHONDIBA TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2109/PUN/2013[2006-07]Status: Disposed19/9/2018AY 2006-07
SANDIP BHANUDAS TUPE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2108/PUN/2013[2006-07]Status: Disposed19/9/2018AY 2006-07
KIRLOSKAR BROTHERS LIMITED,PUNE vs DCIT, RANGE 11(1), PUNE
ITA 2612/PUN/2012[2003-04]Status: Disposed19/9/2018AY 2003-04
KIRLOSKAR BROTHERS LIMITED,PUNE vs DCIT, CIRCLE 11(1), PUNE
ITA 2611/PUN/2012[2002-03]Status: Disposed19/9/2018AY 2002-03
INCOME TAX OFFICER vs RANJEET SURESH GHATE, AURANGABAD
ITA 237/PUN/2017[2011-12]Status: Disposed17/9/2018AY 2011-12