← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. NAMRATA DEVELOPERS, PUNE
ITA 1975/PUN/2016[2012-13]Status: Disposed25/9/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. NAMRATA DEVELOPERS, PUNE
ITA 1974/PUN/2016[2011-12]Status: Disposed25/9/2018AY 2011-12
M/S. NASHIK DISTRICT INDUSTRAIL & MERCANTILE CO-OP. BANK LTD.,NASHIK vs INCOME-TAX OFFICER,
ITA 1967/PUN/2016[2012-13]Status: Disposed25/9/2018AY 2012-13
GANESH HARI GADGIL,SANGLI vs INCOME-TAX OFFICER,
ITA 1764/PUN/2016[2004-05]Status: Disposed25/9/2018AY 2004-05
GANESH HARI GADGIL,SANGLI vs INCOME-TAX OFFICER,
ITA 1763/PUN/2016[2003-04]Status: Disposed25/9/2018AY 2003-04
GANESH HARI GADGIL,SANGLI vs INCOME-TAX OFFICER,
ITA 1762/PUN/2016[2002-03]Status: Disposed25/9/2018AY 2002-03
GANESH HARI GADGIL,SANGLI vs INCOME-TAX OFFICER,
ITA 1761/PUN/2016[2002-03]Status: Disposed25/9/2018AY 2002-03
GANESH HARI GADGIL,SANGLI vs INCOME-TAX OFFICER,
ITA 1760/PUN/2016[2001-02]Status: Disposed25/9/2018AY 2001-02
GANESH HARI GADGIL,SANGLI vs INCOME-TAX OFFICER,
ITA 1759/PUN/2016[2000-01]Status: Disposed25/9/2018AY 2000-01
ASSISTANT COMMISSIONER OF INCOME-TAX vs MANGALMURTI DEVELOPERS, KOLHAPUR
ITA 1168/PUN/2016[2011-12]Status: Disposed25/9/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs CUMMINS INDIA LTD., PUNE
ITA 574/PUN/2015[2010-11]Status: Disposed25/9/2018AY 2010-11
CUMMINS INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 556/PUN/2015[2010-11]Status: Disposed25/9/2018AY 2010-11
SUDHA SANTHANAM,PUNE vs DEPUTY COMMISSIONER INCOME-TAX,
ITA 2131/PUN/2013[2007-08]Status: Disposed25/9/2018AY 2007-08
BAJAJ ALLIANZ GENERAL INSURANCE COMPNY LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 26/PUN/2017[2011-12]Status: Disposed19/9/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. THE DEOLA MERCHANT CO-OPERATIVE BANK LTD, NASHIK
ITA 2992/PUN/2016[2013-14]Status: Disposed19/9/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX vs SOMNATH VAIJANATH SAKRE, AURANGABAD
ITA 2986/PUN/2016[2012-13]Status: Disposed19/9/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs THE DUKE RETREAT LTD, PUNE
ITA 2918/PUN/2016[2012-13]Status: Disposed19/9/2018AY 2012-13
INCOME TAX OFFICER vs SHRI LAXMI NARAYAN NAGARI SAHAKARI PAT SANSTHA, KOLHAPUR
ITA 2827/PUN/2016[2013-14]Status: Disposed19/9/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHATGE PATIL INDUSTRIES LTD., KOLHAPUR
ITA 1284/PUN/2016[2009-10]Status: Disposed19/9/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHATGE PATIL INDUSTRIES LTD., KOLHAPUR
ITA 1283/PUN/2016[2008-09]Status: Disposed19/9/2018AY 2008-09