← All Benches
ITAT Pune Bench
17,218 judgments
M/S. SURESH BAPUSAHEB CHOUGULE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 865/PUN/2018[2010-11]Status: Disposed20/2/2019AY 2010-11
KUMARI SUREKHA BHANUDAS TAKSALE,PUNE vs TRO, RANGE-7, PUNE
ITA 840/PUN/2018[2010-11]Status: Disposed20/2/2019AY 2010-11
LOKESH SADASHIV SHETTY,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 741/PUN/2018[2014-15]Status: Disposed20/2/2019AY 2014-15
M/S. ABN ASSOCIATES,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 401/PUN/2018[2012-13]Status: Disposed20/2/2019AY 2012-13
M/S. STRUDCOM CONSULTANTS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 1962/PUN/2018[2013-14]Status: Disposed20/2/2019AY 2013-14
DHANLAXMI NAGARI SAHAKARI PATSANSTHA LTD,SATARA vs INCOME-TAX OFFICER, WARD - 1, SATARA
ITA 1934/PUN/2018[2013-14]Status: Disposed20/2/2019AY 2013-14
DHANLAXMI NAGARI SAHAKARI PATSANSTHA LTD,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 1933/PUN/2018[2012-13]Status: Disposed20/2/2019AY 2012-13
M/S. MAYAKKA CONSTRUCTION,SANGLI vs INCOME-TAX OFFICER, WARD - 2(4), SANGLI
ITA 1926/PUN/2018[2008-09]Status: Disposed20/2/2019AY 2008-09
SHIVAJI T.KASALE,PUNE vs INCOME-TAX OFFICER, WARD - 10(3), PUNE
ITA 1900/PUN/2018[2011-12]Status: Disposed20/2/2019AY 2011-12
YASMIN POLLY PATEL,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1895/PUN/2018[2015-16]Status: Disposed20/2/2019AY 2015-16
SARJERAO ANANDRAO PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR
ITA 1855/PUN/2018[2011-12]Status: Disposed20/2/2019AY 2011-12
KISHOR RAGHUNATH PATIL,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 1838/PUN/2018[2014-15]Status: Disposed20/2/2019AY 2014-15
NARHARI KRISHNA MUNGAJI,PANVEL vs INCOME-TAX OFFICER, WARD - 5, PANVEL
ITA 1829/PUN/2018[2014-15]Status: Disposed20/2/2019AY 2014-15
SAJID NOOR MOHAMMED TAMBE,PUNE vs INCOME-TAX OFFICER, WARD - 7(5), PUNE
ITA 1797/PUN/2018[2008-09]Status: Disposed20/2/2019AY 2008-09
NACH ENGINEERING PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - (2)(4), PUNE
ITA 1242/PUN/2018[2012-13]Status: Disposed20/2/2019AY 2012-13
SUHAS PANDURANG KAULGUD,MIRAJ vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1227/PUN/2018[2007-08]Status: Disposed20/2/2019AY 2007-08
JAYSINHA LAXMAN PATIL,SANGLI vs INCOME-TAX OFFICER, WARD - 2(3), SANGLI
ITA 1226/PUN/2018[2007-08]Status: Disposed20/2/2019AY 2007-08
M/S. KOTIBHASKAR BUILDERS,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 1225/PUN/2018[2007-08]Status: Disposed20/2/2019AY 2007-08
MAGNAFLUX SYSTEMS PVT.LTD,PUNE vs INCOME TAX OFFICER,
ITA 42/PUN/2017[2008-09]Status: Disposed20/2/2019AY 2008-09
PRO-ARC WELDINGS & CUTTING SYSTEMS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2365/PUN/2017[2009-10]Status: Disposed20/2/2019AY 2009-10