← All Benches
ITAT Pune Bench
17,218 judgments
BALWANT TEXTILE MILLS LTD.,SANGLI vs INCOME-TAX OFFICER,
ITA 2213/PUN/2016[2012-13]Status: Disposed26/2/2019AY 2012-13
MSS INDIA PVT. LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1993/PUN/2016[2010-11]Status: Disposed26/2/2019AY 2010-11
DHUMAL INDUSTRIES,NASHIK vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1907/PUN/2016[2011-12]Status: Disposed26/2/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. CARRARO INDIA PVT.LTD, PUNE
ITA 1308/PUN/2018[2009-10]Status: Disposed26/2/2019AY 2009-10
INCOME-TAX OFFICER vs SHRI PRADEEP H. DUSAD, PUNE
ITA 1202/PUN/2016[2007-08]Status: Disposed26/2/2019AY 2007-08
COPPER CORPORATION PVT. LTD.,SATARA vs JOINT COMMISSIONER OF INCOME-TAX, SATARA
ITA 652/PUN/2015[2010-11]Status: Disposed26/2/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs COOPER CORPORATION PVT. LTD., SATARA
ITA 621/PUN/2015[2010-11]Status: Disposed26/2/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI CIVIL ENGINEERING SERVICES PVT. LTD., KOLHAPUR
ITA 1243/PUN/2015[2007-08]Status: Disposed26/2/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI CIVIL ENGINEERING SERVICES PVT. LTD., KOLHAPUR
ITA 1242/PUN/2015[2006-07]Status: Disposed26/2/2019AY 2006-07
KANAGI SIDDESHWAR SHRISHILAPPA (HUF),SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(2), SAOLAPUR
ITA 382/PUN/2018[2004-05]Status: Disposed22/2/2019AY 2004-05
NILESH NANDKUMAR AGARWAL,PUNE vs INCOME-TAX OFFICER, WARD - 2(1), PUNE
ITA 760/PUN/2018[2013-14]Status: Disposed21/2/2019AY 2013-14
MAYUR SRICHAND GALANI,PUNE vs INCOME-TAX OFFICER, WARD - 6(3), PUNE
ITA 213/PUN/2018[2013-14]Status: Disposed21/2/2019AY 2013-14
SHRI. KAILAS BALASAHEB KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 1966/PUN/2018[2013-14]Status: Disposed21/2/2019AY 2013-14
SANGEETA HANUMANT NAZIRKAR,PUNE vs INCOME-TAX OFFICER, WARD - 3, SATARA
ITA 1964/PUN/2018[2010-11]Status: Disposed21/2/2019AY 2010-11
M/S. STRUDCOM CONSULTANTS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6(1), PUNE
ITA 1963/PUN/2018[2012-13]Status: Disposed21/2/2019AY 2012-13
MANGILAL MOHANLALJI KUMAVAT,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 1206/PUN/2018[2014-15]Status: Disposed21/2/2019AY 2014-15
MAKRAND N.AKOLKAR (HUF),PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE
ITA 1131/PUN/2018[2009-10]Status: Disposed21/2/2019AY 2009-10
DEELIP VISHWANATH DAVLE,LATUR vs INCOME-TAX OFFICER, WARD - 2, LATUR
ITA 1727/PUN/2017[2010-11]Status: Disposed21/2/2019AY 2010-11
JOINT COMMISSIONER OF INCOME-TAX vs PRANAV AGRO INDUSTRIES LTD., PUNE
ITA 2428/PUN/2016[2012-13]Status: Disposed21/2/2019AY 2012-13
INCOME-TAX OFFICER vs SHRI SANJAY POPATRAO DHUMNE, NASHIK
ITA 1632/PUN/2016[2012-13]Status: Disposed21/2/2019AY 2012-13
