← All Benches
ITAT Pune Bench
17,218 judgments
RAJU GORAL ,MUMBAI vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 2224/PUN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21
JCIT(OSD), EXEMPTIONS CIRCLE, AURANGABAD, AURANGABAD vs SHRI DATTAKRUPA SHAIKSHANIK AND KRUSHI GRAMVIKAS PRATISTHAN, AHMEDNAGAR
ITA 1632/PUN/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
JCIT(OSD), EXEMPTIONS CIRCLE, AURANGABAD, AURANGABAD vs SHRI DATTAKRUPA SHAIKSHANIK AND KRUSHI GRAMVIKAS PRATISHTHAN, AHMEDNAGAR
ITA 1631/PUN/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
JCIT(OSD), EXEMPTIONS CIRCLE, AURANGABAD, AURANGABAD vs SHRI DATTAKRUPA SHAIKSHANIK AND KRUSHI GRAMVIKAS PRATISHTHAN, AHMEDNAGAR
ITA 1630/PUN/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
M/S. S. P. DEVELOPERS,PUNE vs DCIT, CENTRAL CIRCLE - 2(2), PUNE
ITA 1627/PUN/2026[2014-15]Status: Disposed28/7/2026AY 2014-15
ANNAND ACHAL GURU FOUNDATION,PUNE vs THE CIT EXEMPTION, PUNE
ITA 1256/PUN/2026[NA]Status: Disposed28/7/2026
ANNAND ACHAL GURU FOUNDATION ,PUNE vs THE CIT EXEMPTION , PUNE
ITA 1255/PUN/2026[NA]Status: Disposed28/7/2026
ALTAF AJMUDDIN SAWAR,SATARA vs INCOME TAX OFFICER WARD 1, SATARA
ITA 1252/PUN/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
ALTAF AJMUDDIN SAWAR,SATARA vs INCOME TAX OFFICER WARD 1, SATARA
ITA 1251/PUN/2026[2013-14]Status: Disposed28/7/2026AY 2013-14
ANANDRAO PATIL CHUYEKAR KOP ZILLA GRAMIN GOKUL SAHAKARI NAGARI PATH SANSTHA MARYADIT KOLHAPUR ,KOLHAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, KOLHAPUR, KOLHAPUR
ITA 1248/PUN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21
DASHRATH BALWANT BARNE (HUF),PUNE vs INCOME TAX OFFICER WARD 9(1), PUNE
ITA 1236/PUN/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
DINESH CHHAGANLAL RATHOD,PUNE vs DY.COMMISSIONER OF INCOME TAX CIRCLE 7 PUNE, PUNE
ITA 1231/PUN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21
CEAT LIMITED (TYREDIVISION) EMPLOYEES CO OP CREDIT SOCIETY LIMITED,NASHIK vs THE INCOME TAX OFFICER, WARD - 1(1), NASHIK., NASHIK
ITA 1225/PUN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
CEAT LIMITED (TYREDIVISION) EMPLOYEES CO OP CREDIT SOCIETY LIMITED,NASHIK vs THE INCOME TAX OFFICER, WARD - 1(1), NASHIK, NASHIK
ITA 1224/PUN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
DHANANJAY GAJANAN VIDWANS,PUNE vs ITO WARD 3(3) PUNE, PUNE
ITA 1212/PUN/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
BALU SHIRAM DHORE,PUNE vs INCOME TAX OFFICER WARD 9(3), PUNE
ITA 1172/PUN/2026[2014-15]Status: Disposed28/7/2026AY 2014-15
ELLORA CONSTRUCTION PVT LTD,AURANGABAD vs DCIT CIRCLE 1, AURANGABAD, AURANGABAD
ITA 1091/PUN/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
KRUSHNAT SHIVAJI MANE,SATARA vs ASSESSING OFFICER, SATARA
ITA 1064/PUN/2026[2022-23]Status: Disposed28/7/2026AY 2022-23
GRAM VIKAS SHIKSHAN MANDAL,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1053/PUN/2026[2026-27]Status: Disposed28/7/2026AY 2026-27
SHREEKANT SHAHAJI ALHAT,PUNE vs ITO, WARD 5(1), PUNE, PUNE
ITA 731/PUN/2025[2016-17]Status: Disposed28/7/2026AY 2016-17
