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ITAT Pune Bench

17,219 judgments

NEW ENGLISH SCHOOL & JR COLLEGE,NASHIK vs DEPUTY DIRECTOR OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 125/PUN/2022[2014-15]Status: Disposed11/10/2022AY 2014-15

NEW ENGLISH SCHOOL & JR COLLEGE,NASHIK vs DEPUTY DIRECTOR OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 124/PUN/2022[2014-15 (24Q Q-2)]Status: Disposed11/10/2022

NEW ENGLISH SCHOOL & JR COLLEGE,NASHIK vs DEPUTY DIRECTOR OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 123/PUN/2022[2013-14 (24Q Q-4)]Status: Disposed11/10/2022

NEW ENGLISH SCHOOL & JR COLLEGE,NASHIK vs DEPUTY DIRECTOR OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 122/PUN/2022[2013-14 (24Q Q-3)]Status: Disposed11/10/2022

INCOME-TAX OFFICER, WARD 1(4), PUNE vs M/S. GREEN TOKRI FRAMS PVT. LTD., PUNE

ITA 188/PUN/2020[2015-16]Status: Disposed11/10/2022AY 2015-16

DGM TUBES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 8 (4), PUNE

ITA 579/PUN/2019[2008-09]Status: Disposed11/10/2022AY 2008-09

SANDIP D. PATIL, L/H OF LATE DINKAR A. PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), KOLHAPUR

ITA 1682/PUN/2019[1998-99]Status: Disposed11/10/2022AY 1998-99

SANDIP D. PATIL, L/H OF LATE DINKAR A. PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), KOLHAPUR

ITA 1681/PUN/2019[1997-98]Status: Disposed11/10/2022AY 1997-98

SANDIP D. PATIL, L/H OF LATE DINKAR A. PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), KOLHAPUR

ITA 1680/PUN/2019[1996-97]Status: Disposed11/10/2022AY 1996-97

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 80/PUN/2022[2015-16 (26Q Q-4)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 79/PUN/2022[2015-16 (26Q Q-3)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 78/PUN/2022[2015-16 (26Q Q-2)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 77/PUN/2022[2015-16 (26Q Q-1)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 76/PUN/2022[2015-16 (24Q Q-2)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 75/PUN/2022[2015-16 (24Q Q-1)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 74/PUN/2022[2014-15 (26Q Q-4)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 73/PUN/2022[2014-15 (26Q Q-3)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 72/PUN/2022[2014-15 (26Q Q-2)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 71/PUN/2022[2014-15 (26Q Q-1)]Status: Disposed10/10/2022

DIVGI METALWARES P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 70/PUN/2022[2014-15 (24Q Q-4)]Status: Disposed10/10/2022