SANDIP D. PATIL, L/H OF LATE DINKAR A. PATIL,,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (2),, KOLHAPUR

Income Tax Appellate Tribunal, “B”

Before: SHRI S.S.GODARA & DR. DIPAK P. RIPOTE

For Appellant: Shri Pramod Shingte – AR

For Respondent: Shri M.G.Jasnani – DR

Hearing: 20/07/2022Pronounced: 11/10/2022

आदेशक��ितिलिपअ�ेिषत / Copy of the Order forwarded to : अपीलाथ� / The Appellant. 1. ��यथ� / The Respondent. 2. 3. The CIT(A), concerned. 4. The Pr. CIT, concerned. िवभागीय�ितिनिध, आयकर अपीलीय अिधकरण, “बी” ब�च, 5. पुणे / DR, ITAT, “B” Bench, Pune. गाड�फ़ाइल / Guard File. 6.

to 1683/PUN/2019 (04 Appeals) Late Dinkar Arjun Patil L/h Sandip Dinkar Patil[A]

SANDIP D. PATIL, L/H OF LATE DINKAR A. PATIL,,KOLHAPUR vs. INCOME-TAX OFFICER, WARD - 1 (2),, KOLHAPUR