← All Benches
ITAT Pune Bench
17,159 judgments
VARSHA GANESH KULKARNI,MUMBAI vs ITO, WARD 2(1), NASHIK, NASHIK
ITA 3078/PUN/2026[2020-2021]Status: Disposed22/9/2026AY 2020-2021
NANDKUMAR SHELAR,INDAPUR vs INCOME TAX OFFICER, PUNE
ITA 2946/PUN/2026[2015-16]Status: Disposed22/9/2026AY 2015-16
NITYANAND RAJU SHETTY,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 2596/PUN/2026[2012-2013]Status: Disposed22/9/2026AY 2012-2013
MARATHWADA DIOCESAN COUNCIL (CNI),SAMBHAJINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1975/PUN/2026[2026-27]Status: Disposed22/9/2026AY 2026-27
JAIN PRAVIN HIRALAL HUF,PUNE vs ITO WARD 6(1), PUNE
ITA 1072/PUN/2025[2020-21]Status: Disposed22/9/2026AY 2020-21
LATE HARIBAI WARPUDKAR GRAMIN MAHILA SEVABHAVI SANSTHA,PARBHANI vs INCOME TAX OFFICER EXEMPTION WARD, NANDED
ITA 870/PUN/2026[2019-20]Status: Disposed21/9/2026AY 2019-20
DEVIDAS BHIMAJI BHOR,PUNE vs ITO WD-10(1), PUNE
ITA 469/PUN/2026[2015-16]Status: Disposed21/9/2026AY 2015-16
RAJU ANIL BHOSALE,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SATARA
ITA 439/PUN/2026[2017-18]Status: Disposed21/9/2026AY 2017-18
ABDUL KADIR IBRAHIM ANTULE,MUMBAI vs ITO, WARD 1, PANVEL, PANVEL
ITA 406/PUN/2026[2013-14]Status: Disposed21/9/2026AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BHAIRAVNATH SUGAR WORKS LIMITED, PUNE
ITA 393/PUN/2026[2016-17]Status: Disposed21/9/2026AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BHAIRAVNATH SUGAR WORKS LIMITED, PUNE
ITA 392/PUN/2026[2014-15]Status: Disposed21/9/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BHAIRAVNATH SUGAR WORKS LIMITED, PUNE
ITA 374/PUN/2026[2017-18]Status: Disposed21/9/2026AY 2017-18
KALAVATI MAHENDRA JAIN,PALI vs ITO, WARD 4, PANVEL, PANVEL
ITA 2990/PUN/2026[2022-23]Status: Disposed21/9/2026AY 2022-23
LATE RAJMALJI DAGADULALJI KASLIWAL, THROUGH LEGAL HEIR, SHRI PRAVIN RAJMAL KASLIWAL,NANDED vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 2954/PUN/2026[2018-19]Status: Disposed21/9/2026AY 2018-19
ASHWINI AJAY LELE,PUNE, MAHARASHTRA vs ITO WARD-13(2), PUNE, PUNE, MAHARASHTRA
ITA 2948/PUN/2026[2015-16]Status: Disposed21/9/2026AY 2015-16
VISHAL VIJAY MALEKAR,PUNE, MAHARASHTRA vs ITO WARD-5(2), PUNE, SWARGATE, PUNE, MAHARASHTRA
ITA 2947/PUN/2026[2020-21]Status: Disposed21/9/2026AY 2020-21
PANDHARPUR TA MADHYAMIK SHIKSHAK & SEVAK SAHAKARI PAT SANSTHA LTD,PANDHARPUR vs INCOME TAX OFFICER, WARD 2, PANDHARPUR
ITA 2576/PUN/2026[2018-19]Status: Disposed21/9/2026AY 2018-19
SHIVLING ANNA DESHMUKHE,SOLAPUR vs INCOME TAX OFFICER, WARD 2(3), SOLAPUR, SOLAPUR
ITA 2406/PUN/2026[2018-19]Status: Disposed21/9/2026AY 2018-19
BHIL EMPLOYEES WELFARE FUND NO 9,PUNE vs INCOME TAX OFFICER, WARD 9(1), PUNE, PUNE
ITA 191/PUN/2026[2015-16]Status: Disposed21/9/2026AY 2015-16
LAXMAN SURYABHAN KATWATE,SHIRUR TAJBAND vs INCOME TAX OFFICE, AUSA ROAD LATUR
ITA 1775/PUN/2026[2016-2017]Status: Disposed21/9/2026AY 2016-2017