ITAT Pune Bench
17,218 judgments
COMMITTEE KHUDDAMIN DARGHJAT HADDE KALAN KHULTABAD,AURANGABAD vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
THE JAIN KASAR SAMAJ SANSTHA,SANGLI, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
THE JAIN KASAR SAMAJ SANSTHA,SANGLI, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, MAHARASHTRA
GEETANJALI ANIL KANKREJ,KOPARGAON vs ITO, WARD-1, AHMEDNAGAR, AHMEDNAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DAGADU DHONDU YEOLA SAHAKARI PATSANSTHA MARYADIT,NASHIK vs THE INCOME TAX OFFICER, WARD 1(1), NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KIRTI MILIND RANKA,PUNE vs INCOME TAX OFFICER, PUNE
KAILAS KANTILAL KOTHARI,NASHIK vs ADIT, CPC, BANGALORE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AGRICULTURE COLLEAGE FARM CO-OPERATIVE CREDIT SOCIETY LTD,PUNE vs ITO WARD-2(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AGRICULTURE COLLEAGE FARM CO-OPERATIVE CREDIT SOCIETY LTD,PUNE vs ITO WARD-2(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
R L EDUCATION SANSTHA,PAITHAN vs CIT(EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOLHAPUR MAHILA SAHAKARI BANK LIMITED,KOLHAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BNY MELLON INTERNATIONAL OPERATIONS (INDIA) PVT LTD,PUNE vs I.T.O , CPC BANGALURU, BANGULURE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BNY MELLON INTERNATIONAL OPERATIONS (INDIA) PVT LTD,PUNE vs I.T.O , CPC BANGALURU, BANGULURU
SWAMINATH BABURAO PATIL,SOLAPUR vs ITO WARD 2(3) SOLAPUR, SOLAPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
ANIL HANUMANT CHOUDHARI,PUNE vs INCOME TAX OFFICER WARD 8(3) PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AMEETSINGH AJITSINGH RAJPAL,PUNE vs DCIT CIRCLE-5, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KHANDESH MARATHA MANDAL,PUNE vs CIT (EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AHMEDNAGAR ZILLA GRAMSEVAKANCHI SAHAKAR PATSANSTHA MARYADIT,AHILYANAGAR vs PCIT, PUNE-1, PUNE
RAMESH R HAVELE,PUNE vs ITO WARD-3(5), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TUKARAM GANPAT VINODE,VINODE VASTI vs INCOME TAX OFFICER WARD 2(4), PMT BUILDING
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
