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ITAT Pune Bench

17,155 judgments

EXUSIA INDIA PVT LTD,PUNE vs A.C.I.T,CIRCLE-1(1), PUNE, PUNE

ITA 2460/PUN/2024[2021-22]Status: Disposed25/9/2026AY 2021-22

DY. COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE vs AQUAPHARM CHEMICALS PVT. LTD., PUNE

ITA 2150/PUN/2024[2016-17]Status: Disposed25/9/2026AY 2016-17

KAILASH KATKAR,PUNE vs INCOME TAX OFFICER, PUNE

ITA 525/PUN/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

SUDHAKAR PURUSHOTTAM BHALERAO,OSMANABAD vs ITO WARD 1, LATUR, LATUR

ITA 2882/PUN/2026[2020-21]Status: Disposed25/9/2026AY 2020-21

UTTAM TUKARAM GAWANDE,AURANGABAD vs AO, AURANGABAD

ITA 2692/PUN/2026[2015-16]Status: Disposed25/9/2026AY 2015-16

VASANTRAO DESAI AJARA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED,AJARA vs DCIT, CIRCLE-1, KOLHAPUR, KOLHAPUR

ITA 2288/PUN/2026[2016-17]Status: Disposed25/9/2026AY 2016-17

AKRAM KARIM KHAN,AURANGABAD vs ITO WARD 1(1), AURANGABAD, AURANGABAD

ITA 1582/PUN/2026[2018-19]Status: Disposed25/9/2026AY 2018-19

DILIP PINJUMAL RAMTRI,AHMEDNAGAR vs INCOME TAX OFFICER WARD 2, AHMEDNAGAR, AHMEDNAGAR

ITA 1492/PUN/2026[2013-14]Status: Disposed25/9/2026AY 2013-14

PRACHI EKNATH PAWAR,MAHARASHTRA vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, MAHARASHTRA

ITA 3080/PUN/2025[2018-19]Status: Disposed25/9/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs VASANTRAO DESAI AJARA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED, AJARA

ITA 2273/PUN/2025[2016-17]Status: Disposed25/9/2026AY 2016-17

DCIT, PUNE vs A.G.S. CUSTOMER SERVICES (INDIA) PVT LTD, PUNE

ITA 2041/PUN/2025[2011-12]Status: Disposed25/9/2026AY 2011-12

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNEDY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs A.G.S. CUSTOMER SERVICES (INDIA) PRIVATE LIMITED, PUNE

ITA 2040/PUN/2025[2010-11]Status: Disposed25/9/2026AY 2010-11

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BARAMATI AGRO LIMITED , PUNE

ITTPA 376/PUN/2026[2020-21]Status: Disposed24/9/2026AY 2020-21

NIRMALA MADHUKAR DHERANGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 12,PUNE, PUNE

ITA 811/PUN/2026[2020-21]Status: Disposed24/9/2026AY 2020-21

MAKARAND MANIKRAO KANJALKAR,AURANGABAD vs CIRCLE 1, CIDCO

ITA 2352/PUN/2026[2016-17]Status: Disposed24/9/2026AY 2016-17

DILIP SHIVAJI CHAVAN,SOLAPUR vs ITO WARD 2, PANDHARPUR, PANDHARPUR

ITA 1804/PUN/2026[2013-14]Status: Disposed24/9/2026AY 2013-14

RAMDAS GAVTYA WAGHMARE,PANVEL vs ASSESSING OFFICER, PANVEL

ITA 1284/PUN/2026[2015-2016]Status: Disposed24/9/2026AY 2015-2016

HARSHAL JAGANNATH GAVATE,DHULE vs THE INCOME TAX OFFICER, WARD 1, DHULE, DHULE

ITA 1082/PUN/2026[2013-14]Status: Disposed24/9/2026AY 2013-14

SANDHYA ANIL SONI,NASHIK vs ITO WARD 2(1), NASHIK

ITA 1518/PUN/2024[2015-16]Status: Disposed24/9/2026AY 2015-16

ABP REALTORS PVT. LTD,JALGAON vs ITO WARD 1(1), NASHIK, NASHIK

ITA 883/PUN/2026[2015-16, Q3-26Q]Status: Disposed23/9/2026