← All Benches

ITAT Patna Bench

3,035 judgments

SANJAY YADAV,JAHANABAD vs NFAC, DELHI, DELHI

ITA 217/PAT/2025[2016-17]Status: Disposed11/9/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SANJAY YADAV,JAHANABAD vs NFAC, DELHI, DELHI

ITA 216/PAT/2025[2016-17]Status: Disposed11/9/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ASKLEPIOS REMEDIES PVT. LTD,PATNA vs NFAC, DELHI

ITA 202/PAT/2025[2018-19]Status: Disposed11/9/2025AY 2018-19

SHIVJEE KUMAR,PATNA vs PTN-C-(24)(1), PATNA

ITA 26/PAT/2025[2015-16]Status: Disposed8/9/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SUBHASH RANJAN,PATNA vs ITO, WARD- 6 (1), PATNA

ITA 199/PAT/2025[2015-16]Status: Disposed8/9/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

VEENA MISHRA THROUGH NITISH MISHRA,PATNA vs ACIT, CENT.CIR-1, PATNA, PATNA

ITA 152/PAT/2025[2003-04]Status: Disposed8/9/2025AY 2003-04

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ASHUTOSH VERMA (LEGAL HEIR OF LATE SUNAINA DEVI),BHAGALPUR vs INCOME TAX OFFICER, WARD 1(1), BHAGALPUR, BHAGALPUR

ITA 354/PAT/2024[2013-2014]Status: Disposed8/9/2025AY 2013-2014

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

TIRHUT DUGDH UTPADAK SAHKARI SANGH LTD.,MUZAFFARPUR vs ACIT DARBHANGA, DARBHANGA

ITA 245/PAT/2024[2017-18]Status: Disposed8/9/2025AY 2017-18

RD ECO DEVELOPERS PVT. LTD,PATNA vs DCIT, CIRCLE-1, PATNA

ITA 312/PAT/2025[2020-21]Status: Disposed4/9/2025AY 2020-21

IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA BENCH, PATNA VIRTUAL HEARING AT KOLKATA BEFORE SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SUMAN DEVI,PATNA vs INCOME TAX OFFICER, PATNA

ITA 210/PAT/2025[2014-15]Status: Disposed4/9/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SACHIN YADAV,PATNA vs DCIT, CENTRAL CIRCLE 3 PATNA , PATNA

ITA 348/PAT/2024[2005-06]Status: Disposed4/9/2025AY 2005-06

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

M/S. MASTRIN PHARMACEUTIVALS (P) LTD.,PATNA vs ACIT, PATNA

ITA 99/PAT/2013[1986-87]Status: Disposed4/9/2025AY 1986-87

SRI SUSHIL KUMAR,PATNA vs ACIT, PATNA

ITA 98/PAT/2013[1993-94]Status: Disposed4/9/2025AY 1993-94

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SUSHIL KUMAR,PATNA vs ACIT, CENTRAL CIRCLE-1, PATNA

ITA 97/PAT/2013[1992-93]Status: Disposed4/9/2025AY 1992-93

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SRI SUSHIL KUMAR,PATNA vs ACIT, PATNA

ITA 96/PAT/2013[1991-92]Status: Disposed4/9/2025AY 1991-92

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SRI SUSHIL KUMAR,PATNA vs ACIT, PATNA

ITA 95/PAT/2013[1990-91]Status: Disposed4/9/2025AY 1990-91

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SRI SUSHIL KUMAR,PATNA vs ACIT, PATNA

ITA 94/PAT/2013[1989-90]Status: Disposed4/9/2025AY 1989-90

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SRI SUSHIL KUMAR,PATNA vs ACIT, PATNA

ITA 93/PAT/2013[1988-89]Status: Disposed4/9/2025AY 1988-89

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SRI SUSHIL KUMAR,PATNA vs ACIT, PATNA

ITA 92/PAT/2013[1987-88]Status: Disposed4/9/2025AY 1987-88

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SRI SUSHIL KUMAR,PATNA vs ACIT, PATNA

ITA 91/PAT/2013[1986-87]Status: Disposed4/9/2025AY 1986-87

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)