ITAT Patna Bench
3,035 judgments
MURLIDHAR PRASAD,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, PATNA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
MURLIDHAR PRASAD,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, PATNA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEEPAK KUMAR,MUZAFFARPUR vs CPC, BENGALURU
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ANIL KUMAR,WEST CHAMPARAN vs ITO, WARD- 1 (5), BETTIAH
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ANIL KUMAR,WEST CHAMPARAN vs ITO, WARD- 1 (5), BETTIAH
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SRIRAM ENTERPRISES,BHAGALPUR vs ASST COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, PATNA, PATNA
HAMID ALI,ROHTAS vs ITO, WARD- 3 (4), SASARAM
Ms. Madhumita Roy (Judicial Member), Shri Rakesh Mishra (Accountant Member)
HAMID ALI,ROHTAS vs ITO, WARD- 3 (4), SASARAM
Ms. Madhumita Roy (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PRAKASH GUPTA,GOPALGANJ vs THE INCOME TAX OFFICER, WARD- 2 (4), SIWAN
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NAVRAS SCHOOL OF PERFORMING ARTS,PATNA vs CIT(E)PATNA, PATNA
SHAILENDRA KUMAR,GAYA vs INCOME TAX OFFICER, GAYA
Ms. Madhumita Roy (Judicial Member), Shri Rakesh Mishra (Accountant Member)
INCOME TAX OFFICER, WARD-3(1), GAYA, GAYA vs PAWAN KUMAR SINGH, ROHTAS
Ms. Madhumita Roy (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KRRISH DISTRIBUTORS PVT. LTD ,PATNA vs ITO, WARD-2(1), PATNA , PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
GOVIND PRASAD,CHHAPRA vs DC, CIRCLE -1, MUZAFFARPUR, MUZAFFARPUR
Ms. Madhumita Roy (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PREM RANJAN PATEL,PATNA vs ITO, WARD- 5 (4), PATNA
Ms. Madhumita Roy (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASIF IQUBAL,SIWAN vs ITO, WARD-2(3), SIWAN
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SANTOSH KUMAR SINHA,PURNIA vs ACIT, CENTRAL CIRCLE-2, PATNA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SANTOSH KUMAR SINHA,PURNIA vs ACIT, CENTRAL CIRCLE-2, PATNA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SHAKUNTLA DEVI,MUZAFFARPUR vs INCOME TAX OFFICER, MUZAFFARPUR
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MD IFTAKHAR ALAM,ARARIA vs ITO, PURNEA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
