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ITAT Nagpur Bench

3,585 judgments

ALANKAR REAL ESTATES PRIVATE LIMITED,GIRISH HEIGHTS, NEAR LIC SQUARE, SADAR, NAGPUR vs DCIT/ACIT CIRCLE-2, NAGPUR, AAYAKAR BHAVAN, TELANKHEDI ROAD,CIVIL LINES,NAGPUR

ITA 330/NAG/2025[2018-19]Status: Disposed22/9/2025AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

KIRTIKUMAR HARIBHAI PATEL,NAGPUR vs ITO 4(3), NAGPUR

ITA 328/NAG/2025[2020-21]Status: Disposed22/9/2025AY 2020-21

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

BALKISHAN MOHANLAL GANDHI,NAGPUR vs ITO WARD 4(4), NAGPUR

ITA 324/NAG/2025[2018-19]Status: Disposed22/9/2025AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

MOHD SIRAJ HAJI MOHD YASIN ABALA,YAVATMAL vs ITO WARD 1, YAVATMAL, YAVATMAL

ITA 321/NAG/2025[2017-18]Status: Disposed22/9/2025AY 2017-18

MOHD SIRAJ HAJI MOHD YASIN ABALA,YAVATMAL vs ITO WARD 1, YAVATMAL, YAVATMAL

ITA 320/NAG/2025[2016-17]Status: Disposed22/9/2025AY 2016-17

MOHD SIRAJ HAJI MOHD YASIN ABALA,YAVATMAL vs ITO WARD 1, YAVATMAL, YAVATMAL

ITA 319/NAG/2025[2014-15]Status: Disposed22/9/2025AY 2014-15

NIRMALKUMAR AGRAWAL HUF,NAGPUR vs INCOME TAX OFFICER, WARD-2, BHANDARA

ITA 242/NAG/2025[2018-19]Status: Disposed22/9/2025AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2, NAGPUR, NAGPUR vs WESTERN COALFIELDS LIMITED, NAGPUR

ITA 205/NAG/2025[2021-22]Status: Disposed22/9/2025AY 2021-22

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

DCIT AKOLA CIRCLE, AKOLA, AKOLA vs THE AKOLA JANATA COMMERCIAL CO-OPERATIVE BANK LTD., AKOLA

ITA 189/NAG/2025[2020-21]Status: Disposed22/9/2025AY 2020-21

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

GAJANAND FINANCIAL CONSULTANCY PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) NAGPUR, NAGPUR

ITA 126/NAG/2025[2013-2014]Status: Disposed22/9/2025AY 2013-2014

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

MITHILESH JAGDEO SINGH PAWAR,AMRAVATI vs ITO WARD-5, AMRAVATI

ITA 70/NAG/2025[2017-18]Status: Disposed18/9/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

VIJAY LAXMANRAO PESHANE,NAGPUR vs ITO WARD 4(5), NAGPUR

ITA 58/NAG/2025[2017-18]Status: Disposed18/9/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

RUPA ABHAY VYAS,NAGPUR vs ITO WARD 5(3), NAGPUR, NAGPUR

ITA 366/NAG/2025[2013-14]Status: Disposed18/9/2025AY 2013-14

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

ANURADHA PRAVIN POTE,AMRAVATI vs INCOME TAX OFFICER, WARD 5, AMRAWATI

ITA 350/NAG/2025[2017-18]Status: Disposed18/9/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

RAMKRUSHNA NARAYAN KANZODE,NAGPUR vs ITO WARD 4(5), NAGPUR

ITA 271/NAG/2025[2015-16]Status: Disposed18/9/2025AY 2015-16

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

B P ERGO EMPLOYEE CREDIT CO-OPERATIVE SOCIETY MARYADIT,NAGPUR vs ITO WARD 3(4), NAGPUR, NAGPUR

ITA 252/NAG/2025[2017-18]Status: Disposed18/9/2025AY 2017-18

CHANDRAKANT GAJANAN PARADHI,NAGPUR vs ITO WARD-3(4), NAGPUR

ITA 25/NAG/2025[2017-18]Status: Disposed18/9/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

PRATIK YOGESH JAISWAL,YAVATMAL vs ITO WARD -1, YAVATMAL

ITA 169/NAG/2025[2016-17]Status: Disposed18/9/2025AY 2016-17

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

THE SOMALWAR ACADEMY EDUCATION SOCIETIES EMPLOYEES CO-OP CREDIT SOCIETY MAR.,NAGPUR vs INCOME TAX OFFICER, WAR 1(5), NAGPUR

ITA 17/NAG/2023[2018-19]Status: Disposed18/9/2025AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

DEEPA EDUCATION SOCIETY,AMRAVATI vs INCOME TAX OFFICER,WARD-3, AMRAVATI

ITA 80/NAG/2024[2013-14]Status: Disposed15/9/2025AY 2013-14

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)