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ITAT Nagpur Bench

3,585 judgments

APEX DETONATORS PVT. LTD.,NAGPUR vs ACIT CIRCLE-2, NAGPUR

ITA 114/NAG/2026[2018-19]Status: Disposed11/6/2026AY 2018-19

KANTA BALDERAO KHORGADE,AMRAVATI vs ITO WARD-3, AMRAWATI, AMRAVATI

ITA 480/NAG/2025[2014-15]Status: Disposed11/6/2026AY 2014-15

GANESH CHANDULAL AGRAWAL,AMRAVATI vs INCOME TAX OFFICER - WARD 1, AMRAVATI

ITA 447/NAG/2025[2018-19]Status: Disposed11/6/2026AY 2018-19

GANESH CHANDULAL AGRAWAL,AMRAVATI vs INCOME TAX OFFICER- WARD 1, AMRAVATI

ITA 446/NAG/2025[2018-19]Status: Disposed11/6/2026AY 2018-19

RAJKISHORE MANIYAR,MUMBAI vs DEPUTY COMMISSIONER CIRCLE 2, NAGPUR

ITA 432/NAG/2025[2015-16]Status: Disposed11/6/2026AY 2015-16

SHIKSHAN PRASARAK MANDAL,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR

ITA 414/NAG/2025[2015-16]Status: Disposed11/6/2026AY 2015-16

IRSHAD AHMED ANSARI,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX - 2 NAGPUR, NAGPUR

ITA 340/NAG/2025[2020-21]Status: Disposed11/6/2026AY 2020-21

INTRNATIONAL CENTRE FOR CULTURAL STUDIES,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE

ITA 312/NAG/2025[NA]Status: Disposed11/6/2026

APEX EXPLOSIVES PRIVATE LIMITED,NAGPUR vs DCIT CIRCLE 2 NAGPUR, NAGPUR

ITA 431/NAG/2026[2008-09]Status: Disposed10/6/2026AY 2008-09

RADHAKRISHNA NAGARI SAHAKARI PAT SANSTHA LTD.,MALKAPUR vs ITO WARD-2, KHAMGAON

ITA 48/NAG/2025[2017-18]Status: Disposed10/6/2026AY 2017-18

HARSHEDABEN MANOHAR CHOUHAN,NAGPUR vs ITO WARD 4(1), NAGPUR

ITA 409/NAG/2025[2015-16]Status: Disposed10/6/2026AY 2015-16

GOPAL RAMANAND BANGAD ,YAVATMAL vs ITO WARD 1, YAVATMAL, YAVATMAL

ITA 408/NAG/2025[2018-19]Status: Disposed10/6/2026AY 2018-19

TULSHIRAM SHINDE,NAGPUR vs ITO WARD 3(4), NAGPUR

ITA 405/NAG/2025[2012-13]Status: Disposed10/6/2026AY 2012-13

SHRI VISHWA PUNARNIRMAN SANGH,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE EXEMPTION, NAGPUR

ITA 129/NAG/2025[2021-22]Status: Disposed10/6/2026AY 2021-22

RAMCHANDRA RAMGOPAL,AKOLA vs ASST. COMMISSIONER OF INCOME TAX, AKOLA CIRCLE, AKOLA

ITA 385/NAG/2026[2011-12]Status: Disposed9/6/2026AY 2011-12

THE NIRMAL UJJWAL CREDIT CO- OPERATIVE SOCIETY LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR, NAGPUR

ITA 29/NAG/2026[2018-19]Status: Disposed9/6/2026AY 2018-19

NILESH AMARCHAND MEHTA,NAGPUR vs ACIT - CIRCLE - 5, NAGPUR

ITA 543/NAG/2025[2014-2015]Status: Disposed9/6/2026AY 2014-2015

AARYA INFRASTRUCTURE PVT LTD,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - 4,, NAGPUR

ITA 430/NAG/2025[2014-2015]Status: Disposed9/6/2026AY 2014-2015

THE NIRMAL UJJWAL CREDIT CO- OPERATIVE SOCIETY LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR

ITA 36/NAG/2025[2020-21]Status: Disposed9/6/2026AY 2020-21

JIJAU COMMERCIAL CO-OP BANK LIMITED,AMRAVATI vs DCIT/ ACIT CIRCLE AMRAVATI MAHARASHTRA, AMRAVATI

ITA 359/NAG/2025[2017-18]Status: Disposed9/6/2026AY 2017-18