← All Benches
ITAT Mumbai Bench
61,670 judgments
DHIRAJLAL KALYANJI GALA,NAVI MUMBAI vs ITO 22(3)(1), NAVI MUMBAI
ITA 4970/MUM/2013[2005-06]Status: Disposed4/11/2015AY 2005-06
USHA GIRISH DESHPANDE,MUMBAI vs DCIT 23(3), MUMBAI
ITA 4268/MUM/2013[2007-08]Status: Disposed4/11/2015AY 2007-08
ASST CIT 25(2), MUMBAI vs HANWANTSINGH J RANAWAT, MUMBAI
ITA 3718/MUM/2013[2009-10]Status: Disposed4/11/2015AY 2009-10
RICOH INDIA LTD,MUMBAI vs ASST CIT CIR 3(3), MUMBAI
ITA 3576/MUM/2013[2008-09]Status: Disposed4/11/2015AY 2008-09
VAISHNA vs PURI (HUF),MUMBAIVS.ASST CIT 19(3), MUMBAI
ITA 3259/MUM/2013[2009-10]Status: Disposed4/11/2015AY 2009-10
DCIT CEN CIR 9, MUMBAI vs TRIBHOVANDAS BHIMJI ZAVERI (DELHI) P.LTD, MUMBAI
ITA 2861/MUM/2013[2010-11]Status: Disposed4/11/2015AY 2010-11
DCIT CEN CIR 9, MUMBAI vs TRIBHOVANDAS BHIMJI ZAVERI (DELHI) P.LTD, MUMBAI
ITA 2860/MUM/2013[2009-10]Status: Disposed4/11/2015AY 2009-10
DCIT 25(3), MUMBAI vs VISHAL V SHETH, MUMBAI
ITA 2831/MUM/2013[2008-09]Status: Disposed4/11/2015AY 2008-09
AMRITA P. TALWAR,MUMBAI vs ACIT (OSD) 15(1), MUMBAI
ITA 2355/MUM/2013[2005-06]Status: Disposed4/11/2015AY 2005-06
TRIBHUVANDAS BHIMJI ZAVERI (DELHI ) P.LTD,MUMBAI vs ACIT CEN CIR 9, MUMBAI
ITA 2251/MUM/2013[2010-11]Status: Disposed4/11/2015AY 2010-11
TRIBHUVANDAS BHIMJI ZAVERI (DELHI ) P.LTD,MUMBAI vs ACIT CEN CIR 9, MUMBAI
ITA 2250/MUM/2013[2009-10]Status: Disposed4/11/2015AY 2009-10
OBEROI REALTY LTD ( FORMELRY KNOWN AS KINGSTON PROPERTIES P.LTD),MUMBAI vs ASST CIT CEN CIR 23, MUMBAI
ITA 1050/MUM/2013[2009-10]Status: Disposed4/11/2015AY 2009-10
OBEROI CONSTRUCTIONS LTD ( FORMERLY KNOWN AS OBEROI CONSRUCTIONS P. LTD ),MUMBAI vs ASST CIT CEN CIR 23, MUMBAI
ITA 1010/MUM/2013[2009-10]Status: Disposed4/11/2015AY 2009-10
ITO (TDS) 3(4), MUMBAI vs THE BARODA RAYON CORPORATION LTD, MUMBAI
ITA 6965/MUM/2012[2002-03]Status: Disposed4/11/2015AY 2002-03
DCIT CIR 15(1), MUMBAI vs AMRITA TALWAR, MUMBAI
ITA 6627/MUM/2012[2006-07]Status: Disposed4/11/2015AY 2006-07
AMRITA P. TALWAR,MUMBAI vs D.C.I.T. 15(1), MUMBAI
ITA 5959/MUM/2012[2006-07]Status: Disposed4/11/2015AY 2006-07
AMRITA P. TALWAR,MUMBAI vs ACIT 15(1), MUMBAI
ITA 539/MUM/2012[2008-09]Status: Disposed4/11/2015AY 2008-09
ASST.C.I.T. 2(1), MUMBAI vs BANK OF BARODA, MUMBAI
ITA 4873/MUM/2012[2008-09]Status: Disposed4/11/2015AY 2008-09
BANK OF BARODA,MUMBAI vs ADDL CIT RG 2(1), MUMBAI
ITA 4619/MUM/2012[2008-09]Status: Disposed4/11/2015AY 2008-09
ITO 15(3)(3), MUMBAI vs H.K. DESIGNS (INDIA), MUMBAI
ITA 3213/MUM/2012[2009-10]Status: Disposed4/11/2015AY 2009-10