← All Benches
ITAT Mumbai Bench
61,737 judgments
ACIT CEN CIR 21, MUMBAI vs J.E. EXPORTS, MUMBAI
ITA 4529/MUM/2014[2010-11]Status: Disposed1/2/2016AY 2010-11
ACIT 16(2), MUMBAI vs ZUBIN J GANDEVIA, MUMBAI
ITA 3357/MUM/2014[2010-11]Status: Disposed1/2/2016AY 2010-11
CROMPTON GREAVES LTD,MUMBAI vs CIT -6, MUMBAI
ITA 2836/MUM/2014[2007-08]Status: Disposed1/2/2016AY 2007-08
ASST CIT 19(3), MUMBAI vs PAHILAJRAI JAIKISHIN, MUMBAI
ITA 1562/MUM/2014[2010-11]Status: Disposed1/2/2016AY 2010-11
DCIT 10(2), MUMBAI vs RIA LABORATORIES P.LTD, MUMBAI
ITA 7656/MUM/2013[2010-11]Status: Disposed1/2/2016AY 2010-11
ITO 15(3)(4), MUMBAI vs MAHARASHTRA STATE ELECTRICITY WORKER FEDERATION CO OP CREDIT SOCIETY, MUMBAI
ITA 616/MUM/2013[2009-10]Status: Disposed1/2/2016AY 2009-10
MAZAGON DOCK LTD.,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, CIR 6(3), MUMBAI
ITA 5577/MUM/2013[2010-11]Status: Disposed1/2/2016AY 2010-11
ACIT-4(2), MUMBAI vs M/S MEGA FINE PHARMA PVT. LTD., MUMBAI
ITA 4318/MUM/2013[2009-10]Status: Disposed1/2/2016AY 2009-10
ACIT 6(3), MUMBAI vs MAZGAON DOCK LTD, MUMBAI
ITA 1254/MUM/2013[2008-09]Status: Disposed1/2/2016AY 2008-09
MAZGAON DOCK LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 1234/MUM/2013[2009-10]Status: Disposed1/2/2016AY 2009-10
MAZGAON DOCK LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 1233/MUM/2013[2008-09]Status: Disposed1/2/2016AY 2008-09
ITO 25(3)(2), MUMBAI vs KIRAN M PANCHAL, MUMBAI
ITA 6845/MUM/2012[2006-07]Status: Disposed1/2/2016AY 2006-07
DCIT RG 8(2), MUMBAI vs PERIWINKLE FASHIONS P.LTD, MUMBAI
ITA 3744/MUM/2012[2007-08]Status: Disposed1/2/2016AY 2007-08
KISHORE RAMCHANDANI,MUMBAI vs ITO 19(3)(2), MUMBAI
ITA 200/MUM/2012[2004-05]Status: Disposed1/2/2016AY 2004-05
KISHORE RAMCHANDANI,MUMBAI vs ITO 19(3)(2), MUMBAI
ITA 199/MUM/2012[2003-04]Status: Disposed1/2/2016AY 2003-04
ASHA ASHAR,MUMBAI vs ITO 19(2)(2), MUMBAI
ITA 1810/MUM/2012[2006-07]Status: Disposed1/2/2016AY 2006-07
MAZGAON DOCK LTD,MUMBAI vs ITO 6(3)(3), MUMBAI
ITA 5034/MUM/2011[2004-05]Status: Disposed1/2/2016AY 2004-05
MAZGAON DOCK LTD,MUMBAI vs ADDL CIT RG 6(3), MUMBAI
ITA 5033/MUM/2011[2007-08]Status: Disposed1/2/2016AY 2007-08
DCIT 13(1), MUMBAI vs BHIWANDIWALA & SONS, MUMBAI
ITA 7754/MUM/2010[2007-08]Status: Disposed1/2/2016AY 2007-08
ACIT 13(1), MUMBAI vs BHIWANDIWALA & SONS, MUMBAI
ITA 7753/MUM/2010[2005-06]Status: Disposed1/2/2016AY 2005-06
