← All Benches
ITAT Mumbai Bench
61,737 judgments
JYOTSNA K SHETH,MUMBAI vs DCIT CEN CIR 47, MUMBAI
ITA 2750/MUM/2012[2004-05]Status: Disposed3/2/2016AY 2004-05
RBS EQUITIES (INDIA) LTD. (FORMERLY KNOWN AS ABN AMRO ASIA EQUITIES (I) LTD.),MUMBAI vs D.C.I.T. RG.4(1), MUMBAI
ITA 2486/MUM/2012[2004-05]Status: Disposed3/2/2016AY 2004-05
ASHIT M PATEL,MUMBAI vs ADDL CIT 21(3), MUMBAI
ITA 1570/MUM/2012[2008-09]Status: Disposed3/2/2016AY 2008-09
SUMITOMO CHEMICAL INDIA P.LTD,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 1354/MUM/2012[2005-06]Status: Disposed3/2/2016AY 2005-06
SUMITOMO CHEMICAL INDIA P.LTD,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 1353/MUM/2012[2004-05]Status: Disposed3/2/2016AY 2004-05
ABHITECH ENERGYCON LTD,MUMBAI vs ACIT CC 20, MUMBAI
ITA 8721/MUM/2011[2008-09]Status: Disposed3/2/2016AY 2008-09
E-CITY INVESTMENTS & HOLDINGS CO. PVT. LTD.,MUMBAI vs D.C.I.T. RG. 8(1) (OSD), MUMBAI
ITA 8382/MUM/2011[2008-09]Status: Disposed3/2/2016AY 2008-09
MILAN B. DALAL,MUMBAI vs DCIT (OSD II) CR 7, MUMBAI
ITA 8052/MUM/2011[2009-10]Status: Disposed3/2/2016AY 2009-10
ITO, WARD-13(2)(1), MUMBAI vs SANJANA WIG, MUMBAI
ITA 3295/MUM/2011[2007-08]Status: Disposed3/2/2016AY 2007-08
ERNST & YOUNG MERCHANT BANKING SERVICES (P) LTD FORMALLY KNOWN AS IND GLOBAL CORPORATE FINANCE LTD,MUMBAI vs ITO CIR 3(2)(1), MUMBAI
ITA 2571/MUM/2011[2006-07]Status: Disposed3/2/2016AY 2006-07
ERNST & YOUNG MERCHANT BANKING SERVICES (P) LTD FORMALLY KNOWN AS IND GLOBAL CORPORATE FINANCE LTD,MUMBAI vs ITO CIR 3(2)(1), MUMBAI
ITA 2570/MUM/2011[2004-05]Status: Disposed3/2/2016AY 2004-05
ITO 2(1)(1), MUMBAI vs ASHAPURA HABITATS P. LTD, MUMBAI
ITA 937/MUM/2010[2006-07]Status: Disposed3/2/2016AY 2006-07
GUJARAT PIPAVAV PORT LTD,MUMBAI vs ITO TDS 3, MUMBAI
ITA 7878/MUM/2010[2008-09]Status: Disposed3/2/2016AY 2008-09
LAKOZY ELECTRONICS & SERVICES,MUMBAI vs ITO 15(1)(1), MUMBAI
ITA 5512/MUM/2010[2006-07]Status: Disposed3/2/2016AY 2006-07
M/S. BRIGGS TRADING COMPANY PVT. LTD,MUMBAI vs THE DCIT CIR 6(1), MUMBAI
ITA 4683/MUM/2007[2003-2004]Status: Disposed3/2/2016AY 2003-2004
THE ACIT CIR 6(1), MUMBAI vs M/S. BRIGGS TRADING CO. P. LTD, MUMBAI
ITA 4681/MUM/2007[2003-2004]Status: Disposed3/2/2016AY 2003-2004
M/S. BRIGGS TRADING CO. P. LTD.,MUMBAI vs DCIT CIR. - 6(1), MUMBAI
ITA 3723/MUM/2005[2001-2002]Status: Disposed3/2/2016AY 2001-2002
ITO 22(3)(3), NAVI MUMBAI vs NILESH N PATEL, NAVI MUMBAI
ITA 851/MUM/2014[2009-10]Status: Disposed2/2/2016AY 2009-10
HOLCIM SERVICES ( SOUTH ASIA) LTD,MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 2357/MUM/2014[2010-11]Status: Disposed2/2/2016AY 2010-11
DCIT 8(1), MUMBAI vs ATLANTA LTD, MUMBAI
ITA 6697/MUM/2013[2008-09]Status: Disposed2/2/2016AY 2008-09