← All Benches
ITAT Mumbai Bench
61,741 judgments
SITSON INDIA P.LTD,THANE vs DCIT CIR 1, KALYAN
ITA 5096/MUM/2013[2009-10]Status: Disposed29/2/2016AY 2009-10
DDIT (IT) 2(2), MUMBAI vs UNION INVESTMENT LUXEMBOURG S.A. A/C UNIASIA PACIFIC, MUMBAI
ITA 4656/MUM/2013[2008-09]Status: Disposed29/2/2016AY 2008-09
RAGHUKOOL ESTATE DEVELOPEMENT P. LTD,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 4090/MUM/2013[2010-11]Status: Disposed29/2/2016AY 2010-11
IQBAL HUSSAIN MOHD HANIF KHAN,THANE vs ITO 21(3)(3), MUMBAI
ITA 3899/MUM/2013[2006-07]Status: Disposed29/2/2016AY 2006-07
STATE STREET SYNTEL SERVICES P.LTD ( FORMERLY KNOWN AS SYNTEL SOURCING P.LTD),MUMBAI vs ASST CIT RG 8(3), MUMBAI
ITA 3743/MUM/2013[2008-09]Status: Disposed29/2/2016AY 2008-09
SHAH TEXTILE P. LTD,MUMBAI vs ITO 5(3)(2), MUMBAI
ITA 3731/MUM/2013[2010-11]Status: Disposed29/2/2016AY 2010-11
ADIT (E) -II 2, MUMBAI vs SHRI VILE PARLE KELVANI MANDAL, MUMBAI
ITA 3319/MUM/2013[2004-05]Status: Disposed29/2/2016AY 2004-05
DCIT CIR 6(2), MUMBAI vs CLASSIC STRIPES P.LTD, MUMBAI
ITA 3033/MUM/2013[2004-05]Status: Disposed29/2/2016AY 2004-05
ITO 8(2)(3), MUMBAI vs NISTHA MALL MANAGEMENT CO. P . LTD, MUMBAI
ITA 2743/MUM/2013[2009-10]Status: Disposed29/2/2016AY 2009-10
SAIGAL SEA TRADE,MUMBAI vs ADDL.C.I.T. RG.18(1), MUMBAI
ITA 224/MUM/2013[2009-10]Status: Disposed29/2/2016AY 2009-10
STECKBECK JEWELLERY PVT. LTD.,MUMBAI vs I.T.O.8(3)-2, MUMBAI
ITA 221/MUM/2013[2008-09]Status: Disposed29/2/2016AY 2008-09
ITO 9(2)(3), MUMBAI vs MAHALAXMI TOURISM DEVELOPMENT CO. P. LTD, MUMBAI
ITA 1768/MUM/2013[2008-09]Status: Disposed29/2/2016AY 2008-09
ITO 24(2)(3), MUMBAI vs REKHA H. JAIN, MUMBAI
ITA 1665/MUM/2013[2003-04]Status: Disposed29/2/2016AY 2003-04
ACIT 17(3), MUMBAI vs REGAL SHOES, MUMBAI
ITA 1654/MUM/2013[2011-12]Status: Disposed29/2/2016AY 2011-12
VASANJI U. CHHEDA,NAVI MUMBAI vs ITO 15(3)(4), MUMBAI
ITA 1633/MUM/2013[2007-08]Status: Disposed29/2/2016AY 2007-08
ADDL CIT RG 2(1), MUMBAI vs DEUTSCHE ASSET MANAGEMENT (I) P. LTD, MUMBAI
ITA 1355/MUM/2013[2007-08]Status: Disposed29/2/2016AY 2007-08
TATA COMMUNICATIONS LTD ( FORMERLY VIDESH SANCHAR NIGAM LTD),MUMBAI vs DCIT, MUMBAI
ITA 1285/MUM/2013[2004-05]Status: Disposed29/2/2016AY 2004-05
MSM SATELLITE (SINGAPORE) PTE. LTD( FORMERLY KNOWN AS SET SATELLITE ( SINGAPORE ) PTE LTD),MUMBAI vs JDIT (IT) RG 4, MUMBAI
ITA 7639/MUM/2012[2008-09]Status: Disposed29/2/2016AY 2008-09
DCIT 9(3), MUMBAI vs NANCY V SILVA, MUMBAI
ITA 7125/MUM/2012[2006-07]Status: Disposed29/2/2016AY 2006-07
C. DINESH & COMPANY P.LTD,MUMBAI vs ACIT 5(1), MUMBAI
ITA 6990/MUM/2012[2009-10]Status: Disposed29/2/2016AY 2009-10
