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ITAT Mumbai Bench

61,741 judgments

MEHTAB ALAM KHAN,MUMBAI vs ITO 21(3)(3), MUMBAI

ITA 5144/MUM/2014[2009-10]Status: Disposed2/3/2016AY 2009-10

ITO WD 3(1), THANE vs PRASANNA M PUJARI, THANE

ITA 4943/MUM/2014[2008-09]Status: Disposed2/3/2016AY 2008-09

ASST CIT 1(3), MUMBAI vs GENERAL INSURANCE CORPORATION OF INDIA, MUMBAI

ITA 4926/MUM/2014[2010-11]Status: Disposed2/3/2016AY 2010-11

DDIT (IT) 3(1), MUMBAI vs GALLEON INTERNATIONAL MASTER FUND SPC LTD, MUMBAI

ITA 2359/MUM/2014[2009-10]Status: Disposed2/3/2016AY 2009-10

FINAVENTURE CAPITAL LTD,MUMBAI vs DCIT 3(1), MUMBAI

ITA 1774/MUM/2014[2009-10]Status: Disposed2/3/2016AY 2009-10

ASST CIT 25(2), MUMBAI vs RAJESH D NANDU (HUF), MUMBAI

ITA 1721/MUM/2014[2010-11]Status: Disposed2/3/2016AY 2010-11

AC NIELSEN CORPORATION,MUMBAI vs DDIT (IT) 1(1), MUMBAI

ITA 1203/MUM/2014[2007-08]Status: Disposed2/3/2016AY 2007-08

ACIT 19(3), MUMBAI vs VIKRAM SHARAD PHADNIS, MUMBAI

ITA 801/MUM/2013[2009-10]Status: Disposed2/3/2016AY 2009-10

WELSPUN FINTRADE P.LTD,MUMBAI vs DCIT 7(3), MUMBAI

ITA 7443/MUM/2013[2010-11]Status: Disposed2/3/2016AY 2010-11

PRAVIN HIRJI THAKKAR,THANE vs ACIT CIR 3, THANE

ITA 6704/MUM/2013[2008-09]Status: Disposed2/3/2016AY 2008-09

D.C.I.T. RG. 9(1), MUMBAI vs ACUBE ENGINEERING & CONSULTANCY LTD., MUMBAI

ITA 6050/MUM/2013[2010-11]Status: Disposed2/3/2016AY 2010-11

KRISHIRAJ TRADING LTD,MUMBAI vs ASST CIT 6(2), MUMBAI

ITA 4014/MUM/2013[2009-10]Status: Disposed2/3/2016AY 2009-10

ACIT CEN CIR 42, MUMBAI vs VAMA APPARELS (I) P.LTD, MUMBAI

ITA 3415/MUM/2013[2008-09]Status: Disposed2/3/2016AY 2008-09

ACIT CEN CIR 42, MUMBAI vs VAMA APPARELS (I) P.LTD, MUMBAI

ITA 3414/MUM/2013[2000-01]Status: Disposed2/3/2016AY 2000-01

VOLANT TEXTILE MILLS LTD,MUMBAI vs ACIT 2(3), MUMBAI

ITA 3356/MUM/2013[2006-07]Status: Disposed2/3/2016AY 2006-07

ASST CIT 4(3), MUMBAI vs SVG FASHIONS LTD, MUMBAI

ITA 3250/MUM/2013[2007-08]Status: Disposed2/3/2016AY 2007-08

MAFATLAL DENIM LTD,MUMBAI vs ADDL CIT RG 9(2), MUMBAI

ITA 2976/MUM/2013[2006-07]Status: Disposed2/3/2016AY 2006-07

HYDROAIR TECTONICS (PCD) LTD.,NAVI MUMBAI vs ACIT RG 10 (3), MUMBAI

ITA 2886/MUM/2013[2008-09]Status: Disposed2/3/2016AY 2008-09

MAYURESH DEVELOPERS & CONSTRUCTION P. LTD,MUMBAI vs ITO WD 4(2)(4), MUMBAI

ITA 2766/MUM/2013[2009-10]Status: Disposed2/3/2016AY 2009-10

ITO 25(2)(4), MUMBAI vs VIBHUTI KIRIKUMAR SODHA, MUMBAI

ITA 4217/MUM/2012[2008-09]Status: Disposed2/3/2016AY 2008-09