← All Benches
ITAT Mumbai Bench
61,741 judgments
EHSAMUDDIN M. MALIK,MUMBAI vs ITO 25(1)(1), MUMBAI
ITA 7282/MUM/2012[2008-09]Status: Disposed4/3/2016AY 2008-09
ELCY GEORGE IRUMALA,NAVI MUMBAI vs ITO 23(3)1, MUMBAI
ITA 7059/MUM/2012[2009-10]Status: Disposed4/3/2016AY 2009-10
ITO 21(2)(4), MUMBAI vs SHREEJI ENGINEERING WORKS, MUMBAI
ITA 6512/MUM/2012[2008-09]Status: Disposed4/3/2016AY 2008-09
KAMLESH MUNDRA,MUMBAI vs ITO WD 19(2)(3), MUMBAI
ITA 6248/MUM/2012[2003-04]Status: Disposed4/3/2016AY 2003-04
SUHAS M. JHAVERI,MUMBAI vs A.C.I.T.-16(1), MUMBAI
ITA 5465/MUM/2012[2007-08]Status: Disposed4/3/2016AY 2007-08
ITO 20(1)(2), MUMBAI vs GEETANJALI EXPORTS, MUMBAI
ITA 3878/MUM/2012[2000-01]Status: Disposed4/3/2016AY 2000-01
ROSELIN MERCANTILE LTD,MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 2753/MUM/2012[2004-05]Status: Disposed4/3/2016AY 2004-05
ROSELIN MERCANTILE LTD,MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 2752/MUM/2012[2003-04]Status: Disposed4/3/2016AY 2003-04
ROSELIN MERCANTILE LTD,MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 2751/MUM/2012[2002-03]Status: Disposed4/3/2016AY 2002-03
ITO 20(3)(3), MUMBAI vs SADHANA BHARAT VALIA, MUMBAI
ITA 258/MUM/2012[2008-09]Status: Disposed4/3/2016AY 2008-09
SANDEEP KUMAR HISSARIA ( PROP OF M.S, A.T. TEXTILES),MUMBAI vs ITO 14(3)(4), MUMBAI
ITA 1571/MUM/2012[2006-07]Status: Disposed4/3/2016AY 2006-07
DCIT 8(1), MUMBAI vs AQUA LOGISTICS LTD, MUMBAI
ITA 1366/MUM/2012[2008-09]Status: Disposed4/3/2016AY 2008-09
RAVI M. ARABATTI,THANE vs ITO WD 3(2), THANE
ITA 8814/MUM/2011[2004-05]Status: Disposed4/3/2016AY 2004-05
ACIT 11(3), MUMBAI vs DR. RAJENDRA N. UMBARKAR, MUMBAI
ITA 7429/MUM/2011[2008-09]Status: Disposed4/3/2016AY 2008-09
ASHOK G. PUNJABI ( HUF),MUMBAI vs ITO 19(3)(1), MUMBAI
ITA 6629/MUM/2011[2006-07]Status: Disposed4/3/2016AY 2006-07
POWAI VIHAR DEVELOPERS P. LTD,MUMBAI vs ACIT 10(3), MUMBAI
ITA 6412/MUM/2011[2005-06]Status: Disposed4/3/2016AY 2005-06
ACIT 11(2), MUMBAI vs KESHAV G. MENON, MUMBAI
ITA 6288/MUM/2011[2008-09]Status: Disposed4/3/2016AY 2008-09
DCIT 22(1), NAVI MUMBAI vs CHHABIL P. PATEL, MUMBAI
ITA 1391/MUM/2011[2007-08]Status: Disposed4/3/2016AY 2007-08
DCIT 13(1), MUMBAI vs MOHAMED HUSSAIN UMER MERCHANT, MUMBAI
ITA 4469/MUM/2010[2007-08]Status: Disposed4/3/2016AY 2007-08
M/S. RHEINBRAUN ENGINEERING UND WASSER GMBH (NOW CHANGED TO RE GMBH),MUMBAI vs THE DCIT-(IT) 2(1), MUMBAI
ITA 2353/MUM/2006[2002-2003]Status: Disposed4/3/2016AY 2002-2003