← All Benches
ITAT Mumbai Bench
61,741 judgments
VICKSONS STEELS P. LTD,MUMBAI vs DCIT 9(3), MUMBAI
ITA 6739/MUM/2013[2009-10]Status: Disposed16/3/2016AY 2009-10
ARYA INVESTMENT AND CONSTRUCTION CO.,MUMBAI vs ITO WD 14(1)(4), MUMBAI
ITA 669/MUM/2013[2006-07]Status: Disposed16/3/2016AY 2006-07
KSHAMA VIPUL CHOKSI,MUMBAI vs ASST CIT 21(1), MUMBAI
ITA 657/MUM/2013[2009-10]Status: Disposed16/3/2016AY 2009-10
PUKHRAJ H MEHTA,MUMBAI vs ACIT 21(1), MUMBAI
ITA 6219/MUM/2013[2009-10]Status: Disposed16/3/2016AY 2009-10
ACIT 11(1),MUMBAI vs LAMHAS SATELLITE SERVICES LTD, NAVI MUMBAI
ITA 5966/MUM/2013[2010-11]Status: Disposed16/3/2016AY 2010-11
ITO 2(1)(4), MUMBAI vs BHARATI SHIPPING & DREDGING P. LTD, MUMBAI
ITA 5862/MUM/2013[2009-10]Status: Disposed16/3/2016AY 2009-10
ITO 2(1)(4), MUMBAI vs BHARATI SHIPPING & DREDGING P. LTD, MUMBAI
ITA 5861/MUM/2013[2008-09]Status: Disposed16/3/2016AY 2008-09
ASST CIT 4(3), MUMBAI vs KBII SECURITIES P.LTD, MUMBAI
ITA 5823/MUM/2013[2007-08]Status: Disposed16/3/2016AY 2007-08
ASST CIT 4(3), MUMBAI vs LATIN MANHARLAL SECURITIES P. LTD, MUMBAI
ITA 5822/MUM/2013[2007-08]Status: Disposed16/3/2016AY 2007-08
J.G.A SHAH SHARE BROKERS P.LTD,MUMBAI vs DCIT CIR 4(3), MUMBAI
ITA 4053/MUM/2013[2009-10]Status: Disposed16/3/2016AY 2009-10
SUJAN SINGH AJWANI,MUMBAI vs ITO 19(1)(2), MUMBAI
ITA 3681/MUM/2013[2007-08]Status: Disposed16/3/2016AY 2007-08
ARJUN D. CHHABRIA,MUMBAI vs ACIT 19(3), MUMBAI
ITA 3242/MUM/2013[2008-09]Status: Disposed16/3/2016AY 2008-09
A.R. BUILDERS,MUMBAI vs ITO 18(2)(2), MUMBAI
ITA 3223/MUM/2013[2008-09]Status: Disposed16/3/2016AY 2008-09
KAKU TULSIDAS BHATIA,MUMBAI vs CIT 16, MUMBAI
ITA 3220/MUM/2013[2007-08]Status: Disposed16/3/2016AY 2007-08
DCIT 4(1), MUMBAI vs ANGEL CAPITAL & DEBT MARKET LTD, MUMBAI
ITA 3186/MUM/2013[2008-09]Status: Disposed16/3/2016AY 2008-09
ANITA SANTKUMAR VARMA,MUMBAI vs ASST CIT CIR 18(1), MUMBAI
ITA 3182/MUM/2013[2008-09]Status: Disposed16/3/2016AY 2008-09
OM SAIRAM DEVELOPRS,MUMBAI vs ITO RG 25(2)(4), MUMBAI
ITA 257/MUM/2013[2006-07]Status: Disposed16/3/2016AY 2006-07
JAGDISH C. MANEK,MUMBAI vs ITO WD 12(2)(2), MUMBAI
ITA 2429/MUM/2013[2009-10]Status: Disposed16/3/2016AY 2009-10
ITO 20(2)(3), MUMBAI vs PRAMUKH ENTERPRISES, MUMBAI
ITA 2244/MUM/2013[2005-06]Status: Disposed16/3/2016AY 2005-06
ACIT CIR 6(3), MUMBAI vs LIBERTY OIL MILLS LTD, MUMBAI
ITA 2021/MUM/2013[2008-09]Status: Disposed16/3/2016AY 2008-09