← All Benches

ITAT Mumbai Bench

61,741 judgments

ITO 8(1)(2), MUMBAI vs BIECRETE PROJECTS P.LTD, MUMBAI

ITA 495/MUM/2013[2004-05]Status: Disposed23/3/2016AY 2004-05

ITO 8(1)(2), MUMBAI vs BIECRETE PROJECTS P.LTD, MUMBAI

ITA 494/MUM/2013[2003-04]Status: Disposed23/3/2016AY 2003-04

RUSAN PHARMA LTD,MUMBAI vs DCIT 9(3), MUMBAI

ITA 3167/MUM/2013[2007-08]Status: Disposed23/3/2016AY 2007-08

NEHA HOME BUILDERS P.LTD,MUMBAI vs DCIT 9(2), MUMBAI

ITA 3078/MUM/2013[2009-10]Status: Disposed23/3/2016AY 2009-10

ASIAN ADVERTISING,MUMBAI vs ITO 12(3)(4), MUMBAI

ITA 2349/MUM/2013[2007-08]Status: Disposed23/3/2016AY 2007-08

ITO 25(2)(3), MUMBAI vs SHIVAM ENTERPRISES, MUMBAI

ITA 175/MUM/2013[2009-10]Status: Disposed23/3/2016AY 2009-10

PARAMJEETKAUR KAMALJIT SANDHU,MUMBAI vs ITO 8(2)2, MUMBAI

ITA 1323/MUM/2013[2009-10]Status: Disposed23/3/2016AY 2009-10

ADDL CIT 7(2), MUMBAI vs RELIANCE COMMUNICATIONS INFRASTRUCTURE LTD, MUMBAI

ITA 6726/MUM/2012[2008-09]Status: Disposed23/3/2016AY 2008-09

D.B. PROPERTIES P.LTD,MUMBAI vs ADDL CIT RG 9(1), MUMBAI

ITA 6339/MUM/2012[2009-10]Status: Disposed23/3/2016AY 2009-10

ARCADIA SHARE & STOCK BROKERS P.LTD,MUMBAI vs ADDL CIT RG 4(1), MUMBAI

ITA 5871/MUM/2012[2009-10]Status: Disposed23/3/2016AY 2009-10

ACIT CEN CIR 2, MUMBAI vs DINESH PARSHURAM AMIN, GUJRAT

ITA 5427/MUM/2012[2008-09]Status: Disposed23/3/2016AY 2008-09

ACIT CEN CIR 2, MUMBAI vs PARASHURAM MAGANLAL AMIN, GUJRAT

ITA 5426/MUM/2012[2009-10]Status: Disposed23/3/2016AY 2009-10

SPACO CARBURETTORS (I) P.,LTD,MUMBAI vs DCIT RG 5(3), MUMBAI

ITA 4390/MUM/2012[1999-00]Status: Disposed23/3/2016AY 1999-00

NIDHIVAN INVESTMENTS & TRADING CO. P. LTD,MUMBAI vs ASST CIT (OSD) CIR 2(2), MUMBAI

ITA 3025/MUM/2012[2006-07]Status: Disposed23/3/2016AY 2006-07

SANDHU PHARMACEUTICALS LTD,MUMBAI vs ACIT 10(2), MUMBAI

ITA 2087/MUM/2012[2009-10]Status: Disposed23/3/2016AY 2009-10

ACIT 11(2), MUMBAI vs AJAY I.. THAKORE, MUMBAI

ITA 6917/MUM/2011[2008-09]Status: Disposed23/3/2016AY 2008-09

ITO WD 2(3)(4), MUMBAI vs WILLIAM JACKS & CO (I) P. LTD, MUMBAI

ITA 4816/MUM/2011[2005-06]Status: Disposed23/3/2016AY 2005-06

ITO 24(3)(1), MUMBAI vs SHRI AJAY P. MAROO, MUMBAI

ITA 2161/MUM/2011[2006-07]Status: Disposed23/3/2016AY 2006-07

CITIBUILDERS & DEVELOPERS,NAVI MUMBAI vs ITO 22(3)(1), NAVI MUMBAI

ITA 1495/MUM/2011[1996-97]Status: Disposed23/3/2016AY 1996-97

AJMERA ENTERPRISES,MUMBAI vs ACIT RG 12(1), MUMBAI

ITA 8893/MUM/2010[2007-08]Status: Disposed23/3/2016AY 2007-08