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ITAT Mumbai Bench

61,741 judgments

MUSTANG PROPERTIES P. LTD,MUMBAI vs ITO 9(2)(3), MUMBAI

ITA 3561/MUM/2013[2006-07]Status: Disposed30/3/2016AY 2006-07

APM TERMINALS INDIA P.LTD ( FORMLERLY KNOW AS MAERSK INDIA P. LTD),MUMBAI vs ASST CIT RG 6(3), MUMBAI

ITA 3284/MUM/2013[2008-09]Status: Disposed30/3/2016AY 2008-09

APM TERMINALS INDIA P.LTD ( FORMLERLY KNOW AS MAERSK INDIA P. LTD),MUMBAI vs ASST CIT RG 6(3), MUMBAI

ITA 3283/MUM/2013[2007-08]Status: Disposed30/3/2016AY 2007-08

ACIT CIR 6(3), MUMBAI vs MAERSK INDIA P.LTD, MUMBAI

ITA 3072/MUM/2013[2007-08]Status: Disposed30/3/2016AY 2007-08

ACIT 6(3), MUMBAI vs APM TERMINALS INDIA P.LTD, MUMBAI

ITA 3069/MUM/2013[2008-09]Status: Disposed30/3/2016AY 2008-09

ASST CIT LTU, MUMBAI vs IDBI LTD, MUMBAI

ITA 2365/MUM/2013[2005-06]Status: Disposed30/3/2016AY 2005-06

PROCYON OFFSHORE SERVICES P.LTD ( NOW KNOWN AS DOLPHIN OFFSHORE SHIPPING LTD),MUMBAI vs ASST CIT 5(1), MUMBAI

ITA 1436/MUM/2013[2007-08]Status: Disposed30/3/2016AY 2007-08

THIO PHARMA,MUMBAI vs ITO 21(2)(4),

ITA 7529/MUM/2012[2007-08]Status: Disposed30/3/2016AY 2007-08

METMIN INVESTMENT AND TRADING P.LTD,MUMBAI vs DCIT 3(2),

ITA 6814/MUM/2012[2008-09]Status: Disposed30/3/2016AY 2008-09

METMIN INVESTMENT AND TRADING P.LTD,MUMBAI vs DCIT 3(2),

ITA 6813/MUM/2012[2007-08]Status: Disposed30/3/2016AY 2007-08

METMIN FINANCE AND HOLDINGS P. LTD,MUMBAI vs DCIT 3(2), MUMBAI

ITA 6812/MUM/2012[2007-08]Status: Disposed30/3/2016AY 2007-08

METMIN FINANCE AND HOLDINGS P. LTD,MUMBAI vs ITO 3(2)(2), MUMBAI

ITA 6811/MUM/2012[2008-09]Status: Disposed30/3/2016AY 2008-09

GLOBATRONIX (BOMBAY) P LTD,MUMBAI vs DCIT CIR 8(1), MUMBAI

ITA 41/MUM/2012[2008-09]Status: Disposed30/3/2016AY 2008-09

DCIT 5(2), MUMBAI vs LAHOTI OVERSEAS LTD, MUMBAI

ITA 3812/MUM/2012[2003-04]Status: Disposed30/3/2016AY 2003-04

MAHINDRA AUTOMOBILE DISTRIBUTOR P.LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI

ITA 3476/MUM/2012[2007-08]Status: Disposed30/3/2016AY 2007-08

AHA HOLDING P.LTD ( FORMERLY KNOWN AS I DREAM HOLDINGS P. LTD),MUMBAI vs ACIT CEN CIR 22, MUMBAI

ITA 8395/MUM/2011[2008-09]Status: Disposed30/3/2016AY 2008-09

JT. CIT. CIR.RG.8(2)(OSD), MUMBAI vs M/S. LOTUS ENERGY (INDIA) LTD., MUMBAI

ITA 7530/MUM/2011[2006-07]Status: Disposed30/3/2016AY 2006-07

DCIT 2(3), MUMBAI vs CAPT. AVINASH J BATRA, MUMBAI

ITA 7439/MUM/2011[2008-09]Status: Disposed30/3/2016AY 2008-09

CAPT. AVINASH CHANDER BATRA,MUMBAI vs DCIT RG 2(3), MUMBAI

ITA 7407/MUM/2011[2008-09]Status: Disposed30/3/2016AY 2008-09

DCIT RG 8(2), MUMBAI vs OVERASEAS INFRASTRUCTURE ALLIANCE (I) P.LTD, MUMBAI

ITA 1470/MUM/2011[2007-08]Status: Disposed30/3/2016AY 2007-08