← All Benches

ITAT Mumbai Bench

61,741 judgments

JCIT (OSD) 8(1), MUMBAI vs DYSTAR INDIA P.LTD, NAVI MUMBAI

ITA 4088/MUM/2012[2009-10]Status: Disposed27/4/2016AY 2009-10

ITO 17(1)(4), MUMBAI vs ANAGHA P. SAWANT, MUMBAI

ITA 3241/MUM/2012[2008-09]Status: Disposed27/4/2016AY 2008-09

DYSTAR INDIA P.LTD,NAVI MUMBAI vs JT CIT (OSD) 8(1), MUMBAI

ITA 3046/MUM/2012[2009-10]Status: Disposed27/4/2016AY 2009-10

DYSTAR INDIA P.LTD,NAVI MUMBAI vs JT CIT (OSD) 8(1), MUMBAI

ITA 3045/MUM/2012[2008-09]Status: Disposed27/4/2016AY 2008-09

I.T.O. 10(1)(4), MUMBAI vs KRISHNA KUMAR PITTIE, MUMBAI

ITA 8403/MUM/2011[2004-05]Status: Disposed27/4/2016AY 2004-05

LATE ROSHAN RAJA THROUGH LEGAL HEIR MRS. FARIDA RAJA MARKER,MUMBAI vs ITO 19(3)(2), MUMBAI

ITA 3803/MUM/2011[2005-06]Status: Disposed27/4/2016AY 2005-06

FARRAH MARKER,MUMBAI vs ITO 19(3)(1), MUMBAI

ITA 3801/MUM/2011[2005-06]Status: Disposed27/4/2016AY 2005-06

ITO 25(2)(2), MUMBAI vs SHRI TUSHAR P. KALE, MUMBAI

ITA 1989/MUM/2011[2001-02]Status: Disposed27/4/2016AY 2001-02

I.T.O., WARD-11(1), MUMBAI vs EDWARD LIFESCIENCES PVT LTD., MUMBAI

ITA 1843/MUM/2011[2002-03]Status: Disposed27/4/2016AY 2002-03

R.K. CHARI STOCK BROKING P.LTD,MUMBAI vs ITO 4(2)(1), MUMBAI

ITA 1486/MUM/2011[2001-02]Status: Disposed27/4/2016AY 2001-02

DIMEXON DIAMONDS LTD,MUMBAI vs DCIT RG 3(3), MUMBAI

ITA 2966/MUM/2010[2004-05]Status: Disposed27/4/2016AY 2004-05

DCIT - 4(1), MUMBAI vs M/S. BALAJI FILAMENTS LTD., MUMBAI

ITA 934/MUM/2007[2003-2004]Status: Disposed27/4/2016AY 2003-2004

SMT. SULEENA N. SHINDE,MUMBAI vs THE ITO WD 15(1)(3), MUMBAI

ITA 6888/MUM/2007[2004-2005]Status: Disposed27/4/2016AY 2004-2005

DDIT (IT) 3(1), MUMBAI vs INTERNATIONAL GLOBAL NETWORKS BV, MUMBAI

ITA 6049/MUM/2014[2001-02]Status: Disposed26/4/2016AY 2001-02

DDIT (IT) 3(1), MUMBAI vs INTERNATIONAL GLOBAL NETWORKS BV, MUMBAI

ITA 6048/MUM/2014[2000-01]Status: Disposed26/4/2016AY 2000-01

DDIT (IT) 3(1), MUMBAI vs INTERNATIONAL GLOBAL NETWORKS BV, MUMBAI

ITA 6047/MUM/2014[1999-00]Status: Disposed26/4/2016AY 1999-00

DDIT (IT) 3(1), MUMBAI vs INTERNATIONAL GLOBAL NETWORKS BV, MUMBAI

ITA 6046/MUM/2014[1998-99]Status: Disposed26/4/2016AY 1998-99

KALSON IMPEX,MUMBAI vs I.T.O. 17(3)(2), MUMBAI

ITA 6301/MUM/2012[2005-06]Status: Disposed26/4/2016AY 2005-06

STONE SHIPPERS,MUMBAI vs ADDL CIT (ACIT ) RG 12(3), MUMBAI

ITA 3918/MUM/2012[2008-09]Status: Disposed26/4/2016AY 2008-09

MAHAKOSHAL REFRAACTORIES P.LTD vs ACIT 10(3), MUMBAI

ITA 2913/MUM/2012[2009-10]Status: Disposed26/4/2016AY 2009-10