← All Benches
ITAT Lucknow Bench
2,688 judgments
SARJOO SAHKARI CHINI MILLS LTD.,LAKHIMPUR KHERI vs ACIT, SITAPUR, SITAPUR
ITA 24/LKW/2022[2019-2020]Status: Disposed1/12/2022AY 2019-2020
SHRI SHANKAR LAL GUPTA,LUCKNOW vs INCOME TAX OFFICER, RANGE-4, LUCKNOW
ITA 375/LKW/2020[2009-10]Status: Disposed1/12/2022AY 2009-10
SHRI SUDHANSHU RASTOGI,LUCKNOW vs ACIT, RANGE-I, LUCKNOW
ITA 320/LKW/2020[2013-14]Status: Disposed1/12/2022AY 2013-14
SHRI RAJEEV JAIN,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-3, KANPUR
ITA 441/LKW/2019[2014-15]Status: Disposed1/12/2022AY 2014-15
M/S CARE DIAGNOSTICS PVT. LIMITED,LUCKNOW vs ACIT, RANGE -1, LUCKNOW
ITA 33/LKW/2022[2018-2019]Status: Disposed30/11/2022AY 2018-2019
JEEVAN KUMAR SAXENA,LUCKNOW vs ITO 6(2), LUCKNOW, LUCKNOW
ITA 55/LKW/2021[2017-2018]Status: Disposed30/11/2022AY 2017-2018
EXECUTIVE ENGINEER, TUBEWELL DIVISION,BARABANKI vs INCOME TAX OFFICER(TDS)-II, LUCKNOW
ITA 107/LKW/2021[2015-2016 (26 Q - Q 4)]Status: Disposed30/11/2022
EXECUTIVE ENGINEER, TUBEWELL DIVISION,BARABANKI vs INCOME TAX OFFICER(TDS)-II, LUCKNOW
ITA 106/LKW/2021[2015-2016 (26 Q - Q3)]Status: Disposed30/11/2022
EXECUTIVE ENGINEER, TUBEWELL DIVISION,BARABANKI vs INCOME TAX OFFICER(TDS)-II, LUCKNOW
ITA 105/LKW/2021[2015-2016 (26 Q - Q2)]Status: Disposed30/11/2022
EXECUTIVE ENGINEER, TUBEWELL DIVISION,BARABANKI vs INCOME TAX OFFICER(TDS)-II, LUCKNOW
ITA 104/LKW/2021[2015-2016(26 Q - Q1)]Status: Disposed30/11/2022
EXECUTIVE ENGINEER, TUBEWELL DIVISION,BARABANKI vs INCOME TAX OFFICER(TDS)-II, LUCKNOW
ITA 103/LKW/2021[2013-2014]Status: Disposed30/11/2022AY 2013-2014
THE DEVNANDAN WELFARE TRUST,MAUNATH BHANJAN vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 75/LKW/2020[NA]Status: Disposed30/11/2022
U.P. RAJYA CHINI AVAM GANNA VIKAS NIGAM LTD.,LUCKNOW vs DCIT, RANGE-VI, LUCKNOW
ITA 377/LKW/2020[22012-13]Status: Disposed30/11/2022
R.N. SINGH EDUCATION FOUNDATION,GAUTAM BUDDH NAGAR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 653/LKW/2019[NA]Status: Disposed30/11/2022
ROOP CHAND RAJENDRA KUMAR,KANPUR vs INCOME TAX OFFICER, WARD-1(3), KANPUR
ITA 334/LKW/2019[2015-16]Status: Disposed30/11/2022AY 2015-16
ROOP CHAND RAJENDRA KUMAR,KANPUR vs INCOME TAX OFFICER, WARD-1(3), KANPUR
ITA 333/LKW/2019[2014-15]Status: Disposed30/11/2022AY 2014-15
DY. C.I.T., RANGE-6, LUCKNOW vs U.P STATE FOOD & ESSENTIAL COMMODITIES LTD., LUCKNOW
ITA 194/LKW/2019[2012-13]Status: Disposed30/11/2022AY 2012-13
DY. C.I.T., RANGE-6, LUCKNOW vs U.P STATE FOOD & ESSENTIAL COMMODITIES LTD., LUCKNOW
ITA 193/LKW/2019[2010-11]Status: Disposed30/11/2022AY 2010-11
DY. C.I.T., RANGE-6, LUCKNOW vs U.P STATE FOOD & ESSENTIAL COMMODITIES LTD., LUCKNOW
ITA 175/LKW/2019[2009-10]Status: Disposed30/11/2022AY 2009-10
U.P STATE FOOD & ESSENTIAL COMMODITIES LTD.,LUCKNOW vs INCOME TAX OFFICER-VI(2), LUCKNOW
ITA 520/LKW/2015[2011-12]Status: Disposed30/11/2022AY 2011-12
