← All Benches

ITAT Kolkata Bench

22,193 judgments

DDIT (E) - I,KOLKATA, KOLKATA vs SHREE MAHANANDA SAMAJ SAMITY, KOLKATA

ITA 913/KOL/2013[2003-04]Status: Disposed6/3/2017AY 2003-04

DCIT, CIRCLE -7, KOLKATA, KOLKATA vs M/S. C.D. EQUIFINANCE(P)LTD, KOLKATA

ITA 1034/KOL/2012[]Status: Disposed6/3/2017

M/S R. S. CHEMICALS,KOLKATA vs ITO, WD-36(1), KOLKATA, KOLKATA

ITA 918/KOL/2016[2011-2012]Status: Disposed3/3/2017AY 2011-2012

SMT. ALKA MANOJ BAJAJ (FORMERLY ALKA VERMA,KOLKATA vs ITO, WD, 43(1), KOLKATA, KOLKATA

ITA 1904/KOL/2016[2010-11]Status: Disposed3/3/2017AY 2010-11

SKBG INVESTMENT PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA, KOLKATA

ITA 1900/KOL/2016[2006-07]Status: Disposed3/3/2017AY 2006-07

BIJAY KUMAR DE,KOLKATA vs ASSESSING OFFICER, CIRCLE 23, KOLKATA, KOLKATA

ITA 1678/KOL/2016[2007-08]Status: Disposed3/3/2017AY 2007-08

AMBIKA PRASAD ROY CHOWDHURY,BURDWAN vs ITO, WD-2(4), BURDWAN, BURDWAN

ITA 1549/KOL/2016[2009-10]Status: Disposed3/3/2017AY 2009-10

M/S GOVIND LAL DIGA,KOLKATA vs ITO, WARD-45(2), KOLKATA, KOLKATA

ITA 1478/KOL/2016[2006-07]Status: Disposed3/3/2017AY 2006-07

M/S ASHIM KUMAR CHATTERJEE,KOLKATA vs ITO, WD-WD-54(4), KOLKATA, KOLKATA

ITA 1023/KOL/2016[2010-2011]Status: Disposed3/3/2017AY 2010-2011

SHRI SANAT ROY CHOWDHURY,KOLKATA vs JCIT, RG-2, HOOGHLY, HOOGHLY

ITA 918/KOL/2015[2008-2009]Status: Disposed3/3/2017AY 2008-2009

M/S KALYANI BARTER (P) LTD.,KOLKATA vs THE ITO, WD-2(3), KOLKATA, KOLKATA

ITA 681/KOL/2015[2010-2011]Status: Disposed3/3/2017AY 2010-2011

ITO, WD-7(3), KOLKATA, KOLKATA vs M/S ENERGY DEVELOPMENT COMPNAY LTD., KOLKATA

ITA 797/KOL/2014[2010-2011]Status: Disposed3/3/2017AY 2010-2011

DR. MURARI MOHAN KOLEY,KOLKATA vs ITO, WD-55(3), KOLKATA, KOLKATA

ITA 559/KOL/2014[2004-2005]Status: Disposed3/3/2017AY 2004-2005

SRI ASHISH TODI,KOLKATA vs ITO, WARD-34(2), KOLKATA, KOLKATA

ITA 2231/KOL/2014[2010-2011]Status: Disposed3/3/2017AY 2010-2011

I.T.O WD - 8(3),KOLKATA, KOLKATA vs M/S RUIA SONS PVT LTD., KOLKATA

ITA 365/KOL/2013[2009-10]Status: Disposed3/3/2017AY 2009-10

D.C.I.T., CIRCLE-4, KOLKATA, KOLKATA vs M/S HINDUSTAN HEAVY CHEMICALS LTD., KOLKATA

ITA 2816/KOL/2013[1990-91]Status: Disposed3/3/2017AY 1990-91

KESORAM INDUSTRIES LIMITED (SUCESSOR OF HINDUSTHAN HEAVY CHEMICALS LTD.),KOLKATA vs A.C.I.T., CC-X, KOLKATA, KOLKATA

ITA 2815/KOL/2013[1990-91]Status: Disposed3/3/2017AY 1990-91

A.C.I.T CIR - 34,KOLKATA., KOLKATA vs DEVENDRA KR DUGAR, KOLKATA

ITA 257/KOL/2013[2009-10]Status: Disposed3/3/2017AY 2009-10

DAMODAR ROPEWAYS & CONSTRUCTION CO. PVT. LTD.,KOLKATA vs CIT(A), CENTRAL - II, KOLKATA, KOLKATA

ITA 505/KOL/2014[2007-2008]Status: Disposed2/3/2017AY 2007-2008

SRI BIKRAMJIT PAUL,UTTAR DINAJPUR vs DCIT, CIR-II, JALPAIGURI, JALPAIGURI

ITA 1466/KOL/2016[2010-11]Status: Disposed1/3/2017AY 2010-11