← All Benches
ITAT Kolkata Bench
22,193 judgments
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY,DURGAPUR vs ITO (TDS), DURGAPUR, DURGAPUR
ITA 279/KOL/2016[2010-2011]Status: Disposed8/9/2017AY 2010-2011
DCIT, CIR-2(1), KOLKATA, KOLKATA vs M/S OUTOTEC GMBH, KOLKATA
ITA 193/KOL/2016[2012-2013]Status: Disposed8/9/2017AY 2012-2013
OUTOTEC GMBH,KOLKATA vs THE DCIT, IT - 2(1), KOLKATA, KOLKATA
ITA 160/KOL/2016[2012-2013]Status: Disposed8/9/2017AY 2012-2013
M/S BROTHERS & SISTERS ENTERPRISE,ASANSOL vs JCIT, RG-1, ASANSOL, ASANSOL
ITA 906/KOL/2015[2010-2011]Status: Disposed8/9/2017AY 2010-2011
DIPAK KUMAR DEY,HOOGHLY vs CIT, KOLKATA-9, KOLKATA
ITA 768/KOL/2015[2010-2011]Status: Disposed8/9/2017AY 2010-2011
SURESH KUMAR GUPTA,KOLKATA vs ITO, WD-28(3), KOLKATA, KOLKATA
ITA 1158/KOL/2014[2007-2008]Status: Disposed8/9/2017AY 2007-2008
INCOME TAX OFFICER-WARD-30(3), KOLKATA, KOLKATA vs ISHWAR CHINTA HARAN SHIV THAKUR, KOLKATA
ITA 2841/KOL/2013[2004-2005]Status: Disposed8/9/2017AY 2004-2005
ITO, WARD -36(2), KOLKATA, KOLKATA vs M/S. SHREE KRISHNA DEVELOPERS, KOLKATA
ITA 348/KOL/2012[2004-05]Status: Disposed8/9/2017AY 2004-05
MR. GOPAL KRISHNA AGARWAL,KOLKATA vs DCIT, CC-1(1), KOLKATA, KOLKATA
ITA 1079/KOL/2017[2008-09]Status: Disposed7/9/2017AY 2008-09
PRANKRISHNA BAG,PURBA MEDINIPUR vs ITO, WD-27(3), HALDIA, PURBA MEDINIPUR
ITA 1022/KOL/2015[2008-2009]Status: Disposed7/9/2017AY 2008-2009
ALLIANCE COMMERCIAL TRANSPORT,KOLKATA vs PCIT-14, KOLKATA, KOLKATA
ITA 735/KOL/2017[2012-13]Status: Disposed6/9/2017AY 2012-13
M/S. KAUSHAL POWER & STEEL PVT. LTD.,KOLKATA vs DCIT, CIRCLE-2, KOLKATA, KOLKATA
ITA 520/KOL/2017[2012-13]Status: Disposed6/9/2017AY 2012-13
B.S.CONSULTANCY SERVICES,NORTH 24 PARGANAS vs ITO, WARD -51(1) KOL., KOLKATA
ITA 345/KOL/2017[2012-13]Status: Disposed6/9/2017AY 2012-13
ITO, WARD - 2(2), ASANSOL, ASANSOL vs NABA KUMAR MANDAL, BURDWAN
ITA 1273/KOL/2017[2008-09]Status: Disposed6/9/2017AY 2008-09
M/S. MITRA PARISHAD,KOLKATA vs CIT (EXEMPTIONS), KOLKATA, KOLKATA
ITA 2434/KOL/2016[-------]Status: Disposed6/9/2017
NEW PUNJABI SAMRAT,KOLKATA vs ITO, WARD-49(2), KOLKATA, KOLKATA
ITA 2228/KOL/2016[2008-09]Status: Disposed6/9/2017AY 2008-09
ASIT BARAN BISWAS,HOOGHLY vs ITO, WARD 1(2),HG, HOOGHLY
ITA 1482/KOL/2016[2008-09]Status: Disposed6/9/2017AY 2008-09
M/S. VIDYA BHARATI SOCIETY FOR EDUCATIONAL & SCIENTIFIC ADVANCEMENT,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 1456/KOL/2016[]Status: Disposed6/9/2017
SHRI VINAY BAHETI,KOLKATA vs ITO, WD-24(3), KOLKATA, KOLKATA
ITA 1170/KOL/2016[2010-2011]Status: Disposed6/9/2017AY 2010-2011
SANGHAI COMMERCIAL & CREDITS PVT. LTD.,KOLKATA vs CIT(A)-24, KOLKATA, KOLKATA
ITA 908/KOL/2015[2008-2009]Status: Disposed6/9/2017AY 2008-2009
