← All Benches

ITAT Kolkata Bench

22,243 judgments

M/S GUJRANI & CO.,KOLKATA vs ITO, WD-54(1), KOLKATA, KOLKATA

ITA 1163/KOL/2016[2009-2010]Status: Disposed17/1/2018AY 2009-2010

ITO, WD-48(3), KOLKATA, KOLKATA vs SANTOSH KUMAR SUREKA, HOWRAH

ITA 998/KOL/2015[1989-90]Status: Disposed17/1/2018AY 1989-90

MR VIJAY KUMAR SHAW,KOLKATA vs ITO, WD-25(2), KOLKATA, KOLKATA

ITA 891/KOL/2015[2006-2007]Status: Disposed17/1/2018AY 2006-2007

DCIT, CIR-2, ASANSOL, ASANSOL vs SHRI ATINDRA NATH CHOUBEY, ASANSOL

ITA 601/KOL/2015[2006-2007]Status: Disposed17/1/2018AY 2006-2007

M/S ASHOK ENGG. & CONSTRUCTION CO.,KOLKATA vs DCIT, CIR-31, KOLKATA, KOLKATA

ITA 350/KOL/2015[2010-2011]Status: Disposed17/1/2018AY 2010-2011

DCIT, CIR-10(2), KOLKATA, KOLKATA vs M/S VISTAR FINANCIERS PVT. LTD., KOLKATA

ITA 1382/KOL/2015[2008-09]Status: Disposed17/1/2018AY 2008-09

DCIT, CIR-4(1), KOLKATA, KOLKATA vs M/S BANDHAN FINANCIAL SERVICES PVT. LTD., KOLKATA

ITA 1348/KOL/2015[2010-2011]Status: Disposed17/1/2018AY 2010-2011

SANYASI INFRASTRUCTURES PVT. LTD.,KOLKATA vs ITO, WD-6(4), NEW DELHI, KOLKATA

ITA 1304/KOL/2015[2006-2007]Status: Disposed17/1/2018AY 2006-2007

SHAW BROS (WINE) PVT. LTD.,KOLKATA vs THE DCIT, CIR-2(2), KOLKATA, KOLKATA

ITA 1107/KOL/2015[2005-2006]Status: Disposed17/1/2018AY 2005-2006

M/S. JAY PRAKASH GANERIWALA,RANIGANJ vs ITO, WARD-3(1), ASANSOL, ASANSOL

ITA 2113/KOL/2014[2008-2009]Status: Disposed17/1/2018AY 2008-2009

DCIT, CC-XXVII, KOLKATA, KOLKATA vs SRI SATYANARAYAN PANDEY, HOWRAH

ITA 1256/KOL/2014[2007-2008]Status: Disposed17/1/2018AY 2007-2008

ITO, WD-12(4), KOLKATA, KOLKATA vs M/S SHEE SEN LEATHER PVT. LTD., KOLKATA

ITA 1044/KOL/2014[2010-2011]Status: Disposed17/1/2018AY 2010-2011

M/S. BABYLON TRADING & INVESTMENT PVT. LTD.,KOLKATA vs ITO, WARD 9(2), KOLKATA, KOLKATA

ITA 991/KOL/2017[2012-13]Status: Disposed16/1/2018AY 2012-13

BMD COMMODITIES PVT. LTD.,KOLKATA vs PCIT-3, KOLKATA, KOLKATA

ITA 1133/KOL/2017[2012-13]Status: Disposed16/1/2018AY 2012-13

YUTHIKA TRADING COMPANY PVT. LTD,KOLKATA vs THE PR. CIT-3, KOLKATA, KOLKATA

ITA 1062/KOL/2017[2012-13]Status: Disposed16/1/2018AY 2012-13

HIMADRI MEMORIAL CANCER WELFARE TRUST,KOLKATA vs JDIT (EXEMPTION), KOLKATA, KOLKATA

ITA 2275/KOL/2017[2011-12]Status: Disposed12/1/2018AY 2011-12

MR. PAWAN KUMAR MURARKA,KOLKATA vs ITO, WARD - 45(4), KOLKATA, KOLKATA

ITA 2042/KOL/2017[2013-14]Status: Disposed12/1/2018AY 2013-14

M/S IMECO LTD.,KOLKATA vs DCIT, CIRCLE-2(1), KOLKATA, KOLKATA

ITA 1763/KOL/2017[2006-07]Status: Disposed12/1/2018AY 2006-07

RAJEEV PERIWAL,HOWRAH vs ITO, WARD - 23(3), HOOGHLY, HOOGHLY

ITA 1670/KOL/2017[2012-13]Status: Disposed12/1/2018AY 2012-13

ITO, WD-8(1), KOLKATA, KOLKATA vs M/S BATRAM PROPERTIES PVT. LTD., KOLKATA

ITA 984/KOL/2016[2011-2012]Status: Disposed12/1/2018AY 2011-2012