← All Benches

ITAT Kolkata Bench

22,285 judgments

DCIT, CC-2(2), KOLKATA, KOLKATA vs SANWAR MAL AGARWALA, GUWAHATI

ITA 1472/KOL/2015[2013-14]Status: Disposed26/4/2018AY 2013-14

M/S MOHAN IMPEX,KOLKATA vs ACIT, CIR-35, KOLKATA, LUCKNOW

ITA 1078/KOL/2015[2010-2011]Status: Disposed26/4/2018AY 2010-2011

KESORAM INDUSTRIES LIMITED,KOLKATA vs ADDL C.I.T RG - 5,KOLKATA, KOLKATA

ITA 773/KOL/2013[2009-10]Status: Disposed26/4/2018AY 2009-10

D.C.I.T CIR - 5,KOLKATA, KOLKATA vs M/S KESORAM INDUSTRIES LIMITED, KOLKATA

ITA 1995/KOL/2013[2009-10]Status: Disposed26/4/2018AY 2009-10

ACIT, CIRCLE-5, KOLKATA, KOLKATA vs M/S KESORAM INDUSTRIES. LTD, KOLKATA

ITA 1722/KOL/2012[2008-2009]Status: Disposed26/4/2018AY 2008-2009

KESORAM INDUSTRIES LTD.,KOLKATA vs ADD.CIT,RANGE-5, KOLKATA

ITA 1037/KOL/2012[2008-2009]Status: Disposed26/4/2018AY 2008-2009

SAMVRITAH VANIJYA PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(1), KOLKATA, KOLKATA

ITA 837/KOL/2017[2012-13]Status: Disposed25/4/2018AY 2012-13

JOYFUL TIE-UP PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(2), KOLKATA, KOLKATA

ITA 836/KOL/2017[2012-13]Status: Disposed25/4/2018AY 2012-13

DCIT, CIR-7(1), KOLKATA, KOLKATA vs M/S BRITANNIA INDUSTRIES LTD, KOLKATA

ITA 557/KOL/2017[2009-10]Status: Disposed25/4/2018AY 2009-10

SALASAR EXIM LIMITED,HOOGHLY vs ITO, WARD 3(2), KOLKATA, KOLKATA

ITA 544/KOL/2017[2012-13]Status: Disposed25/4/2018AY 2012-13

M/S HONESTY GOODS TRADER PVT. LTD.,KOLKATA vs DCIT, CIRCLE-9, KOLKATA, KOLKATA

ITA 496/KOL/2017[2011-12]Status: Disposed25/4/2018AY 2011-12

PARIJAT AGENCY PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(2), KOLKATA, KOLKATA

ITA 493/KOL/2017[2012-13]Status: Disposed25/4/2018AY 2012-13

M/S ANGELICA SHELTER PVT. LTD.,KOLKATA vs ITO, WARD-15(3),KOLKATA, KOLKATA

ITA 141/KOL/2017[2012-13]Status: Disposed25/4/2018AY 2012-13

M/S PUSYA TRADELINK PVT. LTD.,KOLKATA vs ITO, WD-5(3), KOLKATA, KOLKATA

ITA 748/KOL/2016[2008-09]Status: Disposed25/4/2018AY 2008-09

ITO, WD-22(4), KOLKATA, KOLKATA vs SRI BIJOY KUMAR SAHOO, KOLKATA

ITA 529/KOL/2016[2011-2012]Status: Disposed25/4/2018AY 2011-2012

ITO, WD-22(4), KOLKATA, KOLKATA vs SRI BIJOY KUMAR SAHOO, KOLKATA

ITA 528/KOL/2016[2010-2011]Status: Disposed25/4/2018AY 2010-2011

ITO, WD-22(4), KOLKATA, KOLKATA vs SRI BIJOY KUMAR SAHOO, KOLKATA

ITA 527/KOL/2016[2008-09]Status: Disposed25/4/2018AY 2008-09

ITO, WD-22(4), KOLKATA, KOLKATA vs SRI BIJOY KUMAR SAHOO, KOLKATA

ITA 526/KOL/2016[2007-08]Status: Disposed25/4/2018AY 2007-08

SUBRATA DEY,BURDWAN vs ITO, WARD-1(3), BURDWAN, BURDWAN

ITA 2117/KOL/2016[2011-12]Status: Disposed25/4/2018AY 2011-12

ACIT, CIRCLE-3, BANKURA, BANKURA vs BHARATI POULTRY PVT. LTD., BANKURA

ITA 1792/KOL/2016[2011-12]Status: Disposed25/4/2018AY 2011-12