← All Benches
ITAT Kolkata Bench
22,193 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYKAR BHAWAN POORVA vs PRF UDYOG, SIKKIM
ITA 17/KOL/2026[2017-18]Status: Disposed24/4/2026AY 2017-18
MAHABIR AGARWAL,GANGTOK vs ACIT, CIRCLE, 3(2), GANGTOK, SIKKIM
ITA 41/KOL/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
SANAKA EDUCATIONAL TRUST,DURGAPUR vs CIRCLE 2, EXEMPT, KOLKATA, KOLKATA
ITA 3091/KOL/2025[2021-22]Status: Disposed24/4/2026AY 2021-22
SANAKA EDUCATIONAL TRUST,DURGAPUR vs CIRCLE 2, EXEMPT, KOLKATA, KOLKATA
ITA 3090/KOL/2025[2015-2016]Status: Disposed24/4/2026AY 2015-2016
SANAKA EDUCATIONAL TRUST,DURGAPUR vs CIRCLE 2, EXEMPT, KOLKATA, KOLKATA
ITA 3089/KOL/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs M/S ARISSAN POWER LIMITED, KOLKATA
ITA 2611/KOL/2025[2021-22]Status: Disposed24/4/2026AY 2021-22
NIGHTANGLE MERCHANTILE PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1),, KOLKATA
ITA 2525/KOL/2025[2015-2016]Status: Disposed24/4/2026AY 2015-2016
PAAVAN COMMERCIAL PVT. LTD.,,KOLKATA vs ACIT, CIRCLE 5(1),, KOLKATA
ITA 2376/KOL/2025[2017-2018]Status: Disposed24/4/2026AY 2017-2018
DEVBRAT SINGH,KOLKATA vs ACIT, CIRCLE 29,, KOLKATA
ITA 1970/KOL/2025[2016-2017]Status: Disposed24/4/2026AY 2016-2017
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs ELOQUENT STEEL PRIVATE LIMITED, KOLKATA
ITA 1813/KOL/2025[2020-21]Status: Disposed24/4/2026AY 2020-21
D.C.I.T., CC-3(1),, KOLKATA vs ELOQUENT STEEL PRIVATE LIMITED, KOLKATA
ITA 1812/KOL/2025[2019-20]Status: Disposed24/4/2026AY 2019-20
M/S. ELOQUENT STEEL PVT. LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 3(1),, KOLKATA
ITA 1415/KOL/2025[2020-2021]Status: Disposed24/4/2026AY 2020-2021
M/S. ELOQUENT STEEL PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 3(1),, KOLKAT
ITA 1414/KOL/2025[2019-2020]Status: Disposed24/4/2026AY 2019-2020
EKTA TANTIA,PURULIA vs ITO, WARD - 3(4), ASANSOL
ITA 2675/KOL/2024[2012-13]Status: Disposed24/4/2026AY 2012-13
TECHNO POWER,KOLKATA vs D.C.I.T., CC - 4(1),, KOLKATA
ITSSA 9/KOL/2026[2015-2016]Status: Disposed22/4/2026AY 2015-2016
TECHNO POWER,KOLKATA vs D.C.I.T., CC-4(1), KOLKATA
ITSSA 10/KOL/2026[2016-2017]Status: Disposed22/4/2026AY 2016-2017
PARSAN BROTHERS,KOLKATA vs DCIT, CIRCLE 36,, KOLKATA
ITA 199/KOL/2026[2013-2014]Status: Disposed22/4/2026AY 2013-2014
BHA vs AGAR VYAPAAR PVT. LTD.,KOLKATAVS.I.T.O., WARD - 9(1), KOLKATA
ITA 181/KOL/2026[2014-2015]Status: Disposed22/4/2026AY 2014-2015
DEPUTY COMMISSIONER OF INCOME TAX, CC-1(1), KOLKATA, KOLKATA vs TOPLIGHT MERCHANTILES PRIVATE LIMITED, KOLKATA
ITA 159/KOL/2026[2019-20]Status: Disposed22/4/2026AY 2019-20
SINDRI GRAMPANCHYAT KRISHI UNNAYAN SAMITY LIMITED,PURULIA vs ITO, WARD 3(2),, PURULIA
ITA 141/KOL/2026[2017-2018]Status: Disposed22/4/2026AY 2017-2018