← All Benches
ITAT Kolkata Bench
22,193 judgments
MAHADEB SAHA,MAJDIA RAILBAZAR vs ITO, WARD 41(1),, NADIA
ITA 1890/KOL/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
VOLCANO GOODS PRIVATE LIMITED,KOLKATA vs ACIT CIRCLE 1(1), KOLKATA
ITA 1771/KOL/2025[2013-14]Status: Disposed28/4/2026AY 2013-14
BIPASHA ROY CHOUDHURY,UK vs ACIT (INTERNATIONAL TAX), CIRCLE 1(1), KOLKATA, KOLKATA
ITA 1748/KOL/2025[2010-11]Status: Disposed28/4/2026AY 2010-11
MOHAN JUTE LTD.,,KOLKATA vs ITO, WARD 1(2), MERGED WITH ITO, WARD 1(1),, KOLKATA
ITA 1721/KOL/2025[2012-2013]Status: Disposed28/4/2026AY 2012-2013
SRI TARAK DUTTA,KOLKATA vs ITO, WARD 25(1),, KOLKATA
ITA 1655/KOL/2025[2020-2021]Status: Disposed28/4/2026AY 2020-2021
SPRING CITY NIRMAN LLP (ERSTWHILE PAKS TRADE CENTRE PRIVATE LIMITED),KOLKATA vs ITO, WARD 7(1),, KOLKATA
ITA 1614/KOL/2025[2012-2013]Status: Disposed28/4/2026AY 2012-2013
BHARAT G DOSHI,KOLKATA vs DCIT, CIRCLE 40, , KOLKATA
ITA 1425/KOL/2025[2017-2018]Status: Disposed28/4/2026AY 2017-2018
SRI AMIT KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC-4(3),, KOLKATA
ITA 1362/KOL/2025[2021-2022]Status: Disposed28/4/2026AY 2021-2022
SABITA JAIN,SILIGURI vs I.T.O., WARD - 1(3),, SILIGURI
ITA 1278/KOL/2025[2017-2018]Status: Disposed28/4/2026AY 2017-2018
ASHISH AGARWAL,BARAKAR vs INCOME TAX DEPARTMENT, ASANSOL
ITA 2446/KOL/2024[2008-09]Status: Disposed28/4/2026AY 2008-09
RAN INTERNATIONAL PVT. LTD.,NEW DELHI vs I.T.O., WARD - 4(1), KOLKATA
ITA 1823/KOL/2024[2009-2010]Status: Disposed28/4/2026AY 2009-2010
SRI GAUTAM SETT,HOOGHLY vs ITO, WARD 23(2),, HOOGHLY
ITA 2212/KOL/2025[2013-2014]Status: Disposed27/4/2026AY 2013-2014
SKYSCRAPER PROJECTS PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 10(2),, KOLKATA
ITA 1570/KOL/2025[2014-2015]Status: Disposed27/4/2026AY 2014-2015
NATIONAL ENGINEERING INDUSTRIES LTD.,KOLKATA vs DCIT, CIRCLE 5(1), KOLKATA
ITA 1329/KOL/2025[2018-19]Status: Disposed27/4/2026AY 2018-19
GANESH CONSUMERS PRODUCTS LTD. (ERSTWHILE GANESH GRAINS LTD.),KOLKATA vs D.C.I.T., CC - 1(4),, KOLKATA
ITSSA 6/KOL/2026[2013-2014]Status: Disposed24/4/2026AY 2013-2014
DWARKANATH KOTNIS MEMORIAL TRUST AND MEDICAL RESEARCH ASSOCIATION,KOLKATA vs CIT (EXEMPTION), KOLKATA
ITA 338/KOL/2026[-]Status: Disposed24/4/2026
DWARKANATH KOTNIS MEMORIAL TRUST AND MEDICAL RESEARCH ASSOCIATION,KOLKATA vs CIT(EXEMPTION), , KOLKATA
ITA 337/KOL/2026[-]Status: Disposed24/4/2026
M/S. DHANSRI ABASAN PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(1), , KOLKATA
ITA 235/KOL/2026[2013-2014]Status: Disposed24/4/2026AY 2013-2014
M/S. DHANSRI ABASAN PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(1),, KOLKATA
ITA 234/KOL/2026[2013-2014]Status: Disposed24/4/2026AY 2013-2014
M/S. DHANSRI ABASAN PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(1),, KOLKATA
ITA 233/KOL/2026[2012-2013]Status: Disposed24/4/2026AY 2012-2013
