← All Benches

ITAT Kolkata Bench

22,285 judgments

ACIT, CIRCLE-1, BURDWAN, BURDWAN vs ARUP KUMAR BHOWMICK, BURDWAN

ITA 1973/KOL/2014[2010-2011]Status: Disposed8/8/2018AY 2010-2011

DCIT, CIRCLE - 1, SILIGURI, SILIGURI vs M/S. SANTANU KAR, SILIGURI

ITA 1475/KOL/2017[2014-15]Status: Disposed7/8/2018AY 2014-15

DCIT, CIRCLE-3(1), SILIGURI, DARJEELING vs SRI PIJUSH KANTI ROY, SILIGURI

ITA 1515/KOL/2016[2013-14]Status: Disposed7/8/2018AY 2013-14

S.R. NIRMAN PVT. LTD.,HOWRAH vs DCIT, CIRCLE - 13(2), KOLKATA, KOLKATA

ITA 1466/KOL/2017[2012-13]Status: Disposed6/8/2018AY 2012-13

ARISTO INFRACON PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA, KOLKATA

ITA 1462/KOL/2017[2012-13]Status: Disposed6/8/2018AY 2012-13

ACIT, CIRCLE-1, ASANSOL, ASANSOL vs M/S. ANIRAJ ENTERPRISE, ASANSOL

ITA 1647/KOL/2014[2010-2011]Status: Disposed6/8/2018AY 2010-2011

KRISHNA PRASAD POTNURI,KOLKATA vs ITO, WARD - 40(1), KOLKATA, KOLKATA

ITA 450/KOL/2018[2014-15]Status: Disposed3/8/2018AY 2014-15

ACIT, CIRCLE - 40, KOLKATA, KOLKATA vs WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LIMITED, KOLKATA

ITA 108/KOL/2018[2013-14]Status: Disposed3/8/2018AY 2013-14

RAJENDRA KUMAR AGRAWAL,KOLKATA vs ITO, WARD - 36(1), KOLKATA, KOLKATA

ITA 2437/KOL/2017[2009-10]Status: Disposed3/8/2018AY 2009-10

M/S. DAFFODIL DEALERS PVT. LTD.,KOLKATA vs ITO, WARD - 8(2), KOLKATA, KOLKATA

ITA 1524/KOL/2017[2008-09]Status: Disposed3/8/2018AY 2008-09

DCIT, CENTRAL CIRCLE - 2(2), KOLKATA, KOLKATA vs M/S. ANANYA WOOD PVT. LTD., KOLKATA

ITA 1444/KOL/2017[2012-13]Status: Disposed3/8/2018AY 2012-13

DCIT, CENTRAL CIRCLE - 2(2), KOLKATA, KOLKATA vs M/S. ANANYA WOOD PVT. LTD., KOLKATA

ITA 1443/KOL/2017[2011-12]Status: Disposed3/8/2018AY 2011-12

CENTURY DEVCONS PVT. LTD.,KOLKATA vs I.T.O. WARD-1(2), KOLKATA, KOLKATA

ITA 1415/KOL/2017[2008-09]Status: Disposed3/8/2018AY 2008-09

MR. SUSHANTA KUMAR MAJI,KOLKATA vs ITO, WARD-24(4), HOOGHLY, HOOGHLY

ITA 1134/KOL/2017[2012-13]Status: Disposed3/8/2018AY 2012-13

ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR vs SHRI SURESH CHANDRA PRADHAN, PASCHIM MEDINIPUR

ITA 372/KOL/2016[2007-08]Status: Disposed3/8/2018AY 2007-08

ACIT,CIR-40, KOLKATA,KOLKATA vs THE WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LTD., KOLKATA

ITA 2386/KOL/2016[2012-13]Status: Disposed3/8/2018AY 2012-13

KAUSHIK GHOSH,KOLKATA vs ACIT, CIRCLE-44, KOLKATA, KOLKATA

ITA 2372/KOL/2016[2012-13]Status: Disposed3/8/2018AY 2012-13

ITO,WARD 32(2), KOLKATA, KOLKATA vs M/S NATIONAL COAL DEVELOPMENT CORPORATION, KOLKATA

ITA 2279/KOL/2016[2013-14]Status: Disposed3/8/2018AY 2013-14

ACIT, CIRCLE-15(1), KOLKATA, KOLKATA vs ABCI INFRASTRUCTURE PVT. LTD., KOLKATA

ITA 1787/KOL/2016[2007-08]Status: Disposed3/8/2018AY 2007-08

SETT IRON FOUNDRY,HOWRAH vs ACIT, CIRCLE-48, KOLKATA, KOLKATA

ITA 1693/KOL/2016[2010-11]Status: Disposed3/8/2018AY 2010-11