← All Benches
ITAT Kolkata Bench
22,285 judgments
ACIT, LTU - 1, KOLKATA, KOLKATA vs M/S. UNITED BANK OF INDIA, KOLKATA
ITA 1970/KOL/2017[2004-05]Status: Disposed10/8/2018AY 2004-05
TILARI SAMABAY KRISHI UNNAYAN SAMITY LTD.,KOLKATA vs ACIT, CIR-23, HOOGHLY, HOOGHLY
ITA 1950/KOL/2017[2012-13]Status: Disposed10/8/2018AY 2012-13
M/S. ZENITH LIFE STYLE PVT. LTD.,KOLKATA vs CIT(A)-3, KOLKATA, KOLKATA
ITA 1928/KOL/2017[2010-11]Status: Disposed10/8/2018AY 2010-11
M/S. DADHEECH FURNITURE PVT. LTD.,KOLKATA vs ITO, WARD 7(3), KOLKATA, KOLKATA
ITA 1923/KOL/2017[2012-13]Status: Disposed10/8/2018AY 2012-13
PRICEWATERHOUSECOOPERS SERVICE DELIVERY CENTER (KOLKATA) PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE - 2(2), KOLKATA, KOLKATA
ITA 1585/KOL/2017[2013-14]Status: Disposed10/8/2018AY 2013-14
MAITHAN ALLOYS LTD.,KOLKATA vs ITO, (IT), WD-2(1), KOLKATA, KOLKATA
ITA 517/KOL/2016[2011-2012]Status: Disposed10/8/2018AY 2011-2012
SRI SUPRATIK BANERJEE,BIRBHUM vs ACIT, CIRCLE - 3, SURI, BIRBHUM, BIRBHUM
ITA 650/KOL/2018[2007-08]Status: Disposed8/8/2018AY 2007-08
M/S CRYSTAL TIE-UP PVT. LTD.,KOLKATA vs ITO, WARD-8(1). KOLKATA, KOLKATA
ITA 1825/KOL/2017[2008-09]Status: Disposed8/8/2018AY 2008-09
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs M/S. VEDIC REALTY PVT. LTD., KOLKATA
ITA 1520/KOL/2017[2013-14]Status: Disposed8/8/2018AY 2013-14
M/S. ALANKAR PLASTICS PVT. LTD.,KOLKATA vs ITO, WARD - 3(1), KOLKATA, KOLKATA
ITA 1493/KOL/2017[2008-09]Status: Disposed8/8/2018AY 2008-09
CONVEYOR & ROPEWAY SERVICES PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 8(1), KOLKATA, KOLKATA
ITA 1468/KOL/2017[2012-13]Status: Disposed8/8/2018AY 2012-13
M/S. AIC IRON INDUSTRIES PVT. LTD.,KOLKATA vs DCIT, CIRCLE-3(1), KOLKATA, KOLKATA
ITA 1018/KOL/2017[2012-13]Status: Disposed8/8/2018AY 2012-13
W.B.CO-OPERATIVE MILK PRODUCCERS FEDERATION LTD.,KOLKATA vs ITO, WARD 51(4)/ KOLKATA, KOLKATA
ITA 2361/KOL/2016[2012-13]Status: Disposed8/8/2018AY 2012-13
D.C.I.T., CIRCLE-6(1), KOLKATA, KOLKATA vs M/S GUINESS SECURITIES PVT. LTD., KOLKATA
ITA 2292/KOL/2016[2004-05]Status: Disposed8/8/2018AY 2004-05
I.T.O., WARD-8(4), KOLKATA, KOLKATA vs M/S HOOGLY MET COKE AND POWER CO. LTD, KOLKATA
ITA 2259/KOL/2016[2009-10]Status: Disposed8/8/2018AY 2009-10
ITO, WARD-1(4), BURDWAN, BURDWAN vs SHRI BISHNU GHOSH, BURDWAN
ITA 2187/KOL/2016[2008-09]Status: Disposed8/8/2018AY 2008-09
I.T.O., WARD-5(1), KOLKATA, KOLKATA vs M/S GUINESS PORTFOLIO MANAGEMENT SERVICES PVT. LTD., KOLKATA
ITA 2107/KOL/2016[2004-05]Status: Disposed8/8/2018AY 2004-05
M/S DIANA TRADECOM PVT. LTD.,KOLKATA vs ITO, WARD-7(3), KOLKATA, KOLKATA
ITA 1980/KOL/2016[2008-09]Status: Disposed8/8/2018AY 2008-09
ITO, WD-5(2), KOLKATA, KOLKATA vs M/S PIONEER VENEERS PVT. LTD., KOLKATA
ITA 1178/KOL/2015[2008-2009]Status: Disposed8/8/2018AY 2008-2009
ITO, WD-44(2), KOLKATA, KOLKATA vs M/S M. PRASAD & CO. LTD., KOLKATA
ITA 1159/KOL/2015[2010-2011]Status: Disposed8/8/2018AY 2010-2011