← All Benches
ITAT Kolkata Bench
22,285 judgments
D.C.I.T CIR - 12,KOLKATA, KOLKATA vs M/S RECKITT BENCKISER (INDIA) LTD, KOLKATA
ITA 2113/KOL/2013[2006-07]Status: Disposed14/9/2018AY 2006-07
DCIT, CIR-2(2), KOLKATA, KOLKATA vs M/S NICCO CORPORATION LTD., KOLKATA
ITA 961/KOL/2016[2004-05]Status: Disposed13/9/2018AY 2004-05
MONI SAMANTA,KOLKATA vs ITO, WARD - 44(2), KOLKATA, KOLKATA
ITA 896/KOL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
M/S. INDIAN ROADWAYS CORPORATION LTD.,KOLKATA vs PRINCIPAL CIT, CENTRAL - 1, KOLKATA, KOLKATA
ITA 787/KOL/2018[2009-10]Status: Disposed12/9/2018AY 2009-10
RATAN LAL AGARWALA, KOLKATA vs ITO, WARD - 36(1), KOLKATA, KOLKATA
ITA 586/KOL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
SK SAPHIRUDDI,PURBA MEDINIPUR vs ITO, WARD - 27(4), HALDIA, PURBA MEDINIPUR
ITA 397/KOL/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
SK SAPHIRUDDI,PURBA MEDINIPUR vs ITO, WARD - 27(4), HALDIA, PURBA MEDINIPUR
ITA 180/KOL/2018[2012-13]Status: Disposed12/9/2018AY 2012-13
SRI VICKY JAISWAL,HOOGHLY vs ITO, WARD - 23(1), HOOGHLY, HOOGHLY
ITA 136/KOL/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
LATE KARTICK CHANDRA GHOSH, REPRESENTED BY LEGAL HEIR PURNIMA GHOSH,HOWRAH vs DCIT, CIRCLE - 48, KOLKATA, KOLKATA
ITA 1203/KOL/2018[2012-13]Status: Disposed12/9/2018AY 2012-13
M/S. BENUBAN HEALTH CARE AND DIAGNOSTIC CENTRE,HOWRAH vs ITO, WARD - 22(2), KOLKATA, KOLKATA
ITA 1196/KOL/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
SHREE VEERAYATAN STEEL INDUSTRIES PVT. LTD.,HOOGHLY vs ITO, WARD - 3(2), KOLKATA, KOLKATA
ITA 1193/KOL/2018[2012-13]Status: Disposed12/9/2018AY 2012-13
SHREE SHREE MOHANANANDA SAMAJ SEVA SAMITY,KOLKATA vs ITO(EXEMPTION)-WARD 1(3), KOLKATA, KOLKATA
ITA 1188/KOL/2018[2015-16]Status: Disposed12/9/2018AY 2015-16
SHREE SHREE MOHANANANDA SAMAJ SEVA SAMITY,KOLKATA vs ITO(EXEMPTION)-WARD 1(3), KOLKATA, KOLKATA
ITA 1187/KOL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
HINDUSTAN INDUSTRIES AND MINING CORPORATION,KOLKATA vs ITO, WARD - 3(2), SURI, BIRBHUM, BIRBHUM
ITA 1176/KOL/2018[2011-12]Status: Disposed12/9/2018AY 2011-12
HINDUSTAN INDUSTRIES AND MINING CORPORATION,KOLKATA vs ITO, WARD - 3(2), SURI, BIRBHUM, BIRBHUM
ITA 1175/KOL/2018[2010-11]Status: Disposed12/9/2018AY 2010-11
HINDUSTAN INDUSTRIES AND MINING CORPORATION,KOLKATA vs ITO, WARD - 3(2), SURI, BIRBHUM, BIRBHUM
ITA 1174/KOL/2018[2009-10]Status: Disposed12/9/2018AY 2009-10
PARVATI PROJECTS PVT. LTD.,KOLKATA vs ITO, WARD - 7(2), KOLKATA, KOLKATA
ITA 1169/KOL/2018[2008-09]Status: Disposed12/9/2018AY 2008-09
DCIT, CIRCLE-6(1), KOLKATA, KOLKATA vs M/S NATIONAL ENGINEERING INDUSTRIES LTD., KOLKATA
ITA 987/KOL/2017[2012-13]Status: Disposed12/9/2018AY 2012-13
DCIT, CIRCLE-6(1), KOLKATA, KOLKATA vs M/S NATIONAL ENGINEERING INDUSTRIES LTD., KOLKATA
ITA 986/KOL/2017[2011-12]Status: Disposed12/9/2018AY 2011-12
CSQUARE RETAIL INDIA PVT. LTD.,KOLKATA vs ITO, WARD-7(1), KOLKATA, KOLKATA
ITA 930/KOL/2017[2012-13]Status: Disposed12/9/2018AY 2012-13
