← All Benches
ITAT Kolkata Bench
22,285 judgments
DCIT, CIR-4(1), KOLKATA, KOLKATA vs M/S MCLEOD RUSSEL INDIA LTD., KOLKATA
ITA 116/KOL/2016[2010-2011]Status: Disposed1/2/2019AY 2010-2011
ITO, WD-5(2), KOLKATA, KOLKATA vs M/S PANCHSHEEL COMMOTRADE PVT. LTD., KOLKATA
ITA 1182/KOL/2015[2012-2013]Status: Disposed1/2/2019AY 2012-2013
M/S. LAL FASHIONS,KOLKATA vs ACIT, CIRCLE - 45, KOLKATA, KOLKATA
ITA 727/KOL/2018[2010-11]Status: Disposed31/1/2019AY 2010-11
ACIT, CIRCLE - 24(1), HOOGHLY, HOOGHLY vs M/S. HOOGHLY DISTRICT CENTRAL CO-OPERATIVE BANK LTD., KOLKATA
ITA 267/KOL/2018[2013-14]Status: Disposed31/1/2019AY 2013-14
DCIT, CIRCLE - 10(1), KOLKATA, KOLKATA vs M/S. DREAM BAKE PVT. LTD., KOLKATA
ITA 242/KOL/2018[2013-14]Status: Disposed31/1/2019AY 2013-14
M/S. SHARDARAJ TRADEFIN LTD.,KOLKATA vs ITO, WARD - 1(3), KOLKATA, KOLKATA
ITA 236/KOL/2018[2011-12]Status: Disposed31/1/2019AY 2011-12
SISIR KUMAR ADHIKARI,HOOGHLY vs ITO, WARD - 23(2), HOOGHLY
ITA 2026/KOL/2018[2014-15]Status: Disposed31/1/2019AY 2014-15
RAJENDRA PRASAD BOTHRA,KOLKATA vs ACIT, CIRCLE - 43, KOLKATA
ITA 2025/KOL/2018[2012-13]Status: Disposed31/1/2019AY 2012-13
CONFIDENT INVESTMENT CONSULTANTS PVT. LTD.,KOLKATA vs ITO, WARD - 6(1), KOLKATA
ITA 2021/KOL/2018[2013-14]Status: Disposed31/1/2019AY 2013-14
SHREE HARIHAR CHARITABLE TRUST,KOLKATA vs ITO (EXEMP) - 1(3), KOLKATA, KOLKATA
ITA 1786/KOL/2018[2013-14]Status: Disposed31/1/2019AY 2013-14
M/S. MOHAN INSURANCE & FINANCE CONSULTANCY PVT. LTD.,KOLKATA vs ITO, WARD - 1(1), KOLKATA, KOLKATA
ITA 1764/KOL/2018[2014-15]Status: Disposed31/1/2019AY 2014-15
NAVEEN ENTERPRISES,KOLKATA vs ITO, WARD - 35(2), KOLKATA, KOLKATA
ITA 1749/KOL/2018[2014-15]Status: Disposed31/1/2019AY 2014-15
M/S. K.B. PHARMA,KOLKATA vs ITO, WARD - 22(2), KOLKATA, KOLKATA
ITA 1460/KOL/2018[2013-14]Status: Disposed31/1/2019AY 2013-14
DR. SHEILA ROHATGI,KOLKATA vs ITO, WARD - 22(1), KOLKATA, KOLKATA
ITA 1409/KOL/2018[2008-09]Status: Disposed31/1/2019AY 2008-09
SRI MUKTI ROY,HOOGHLY vs ITO, WARD - 23(3), HOOGHLY, HOOGHLY
ITA 119/KOL/2018[2010-11]Status: Disposed31/1/2019AY 2010-11
SHRI RAJIV MUNDHRA,KOLKATA vs DCIT, CIRCLE - 12(2), KOLKATA, KOLKATA
ITA 1124/KOL/2018[2013-14]Status: Disposed31/1/2019AY 2013-14
M/S. A.K. INDUSTRIES,HOWRAH vs ACIT, CIRCLE - 46, KOLKATA, KOLKATA
ITA 1067/KOL/2018[2010-11]Status: Disposed31/1/2019AY 2010-11
PRAVIN KUMAR HETAMSARIA,RANCHI vs ASSISTANT COMMISSIONER OF INCOME TAX, ASANSOL
ITA 912/KOL/2017[2011-12]Status: Disposed31/1/2019AY 2011-12
BTL EPC LTD,KOLKATA vs DCIT, CIRCLE-1(1), KOLKATA, KOLKATA
ITA 698/KOL/2017[2012-13]Status: Disposed31/1/2019AY 2012-13
ACIT, CIRCLE - 36, KOLKATA, KOLKATA vs SMT. SHRUTI MOHTA, KOLKATA
ITA 2469/KOL/2017[2014-15]Status: Disposed31/1/2019AY 2014-15