← All Benches
ITAT Kolkata Bench
22,178 judgments
PRAVEER MURARKA L/H OF SHYAMA PRASAD MURARKA (DECEASED),KOLKATA vs D.C.I.T., CC-4(1), KOLKATA
ITSSA 14/KOL/2026[2007-2008]Status: Disposed20/5/2026AY 2007-2008
PRAVEER MURARKA L/H OF SHYAMA PRASAD MURARKA (DECEASED),KOLKATA vs D.C.I.T., CC-4(1), KOLKATA
ITSSA 13/KOL/2026[2006-2007]Status: Disposed20/5/2026AY 2006-2007
SHRI PRAVEER MURARKA,KOLKATA vs A.C.I.T., CC - 3(3), KOLKATA
ITSSA 12/KOL/2026[2007-2008]Status: Disposed20/5/2026AY 2007-2008
SHRI PRAVEER MURARKA,KOLKATA vs A.C.I.T., CC - 3(3), KOLKATA
ITSSA 11/KOL/2026[2006-2007]Status: Disposed20/5/2026AY 2006-2007
D.C.I.T., CC - 3(1), KOLKATA vs ELITE TRAEXIM PRIVATE LIMITED, KOLKATA
ITSSA 113/KOL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
D.C.I.T., CC-3(1), KOLKATA vs ELITE TRAEXIM PRIVATE LIMITED, KOLKATA
ITSSA 112/KOL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17
D.C.I.T., CC - 3(1), KOLKATA vs ELITE TRAEXIM PRIVATE LIMITED, KOLKATA
ITSSA 111/KOL/2025[2013-14]Status: Disposed20/5/2026AY 2013-14
SHASHVAT SOMANY,KOLKATA vs ITO, WARD 61(3),, KOLKATA
ITA 630/KOL/2026[2023-2024]Status: Disposed20/5/2026AY 2023-2024
M/S. MOHAN GLOBAL BUSINESS PRIVATE LIMITED,KOLKATA vs ITO, WARD 12(1),, KOLKATA
ITA 628/KOL/2026[2015-2016]Status: Disposed20/5/2026AY 2015-2016
ITO,W-1(1),SILIGURI, MATIGARA vs MANA PASWAN, DURGA NAGAR, ISKON ROAD
ITA 622/KOL/2026[2018]Status: Disposed20/5/2026
M/S. NARAYANI GLOBAL,KOLKATA vs I.T.O., WARD - 1(1),, DURGAPUR
ITA 57/KOL/2026[2013-2014]Status: Disposed20/5/2026AY 2013-2014
SETH SHANKARDAS TIKMANY CHARITABLE TRUST,KOLKATA vs INCOME TAX OFFICER WARD 1(3) EXEMPTION, KOLKATA
ITA 510/KOL/2026[2020-21]Status: Disposed20/5/2026AY 2020-21
CHATTERJEE ASSET HOLDINGS PVT. LTD.,,KOLKATA vs ACIT, CIRCLE 6(1),, KOLKATA
ITA 506/KOL/2026[2017-2018]Status: Disposed20/5/2026AY 2017-2018
GANGES POWER & ENGINEERING LLP,DELHI vs ITO, WARD 5(1), KOLKATA, KOLKATA, WEST BENGAL
ITA 401/KOL/2026[2017-18]Status: Disposed20/5/2026AY 2017-18
ANKIT INDIA LIMITED,KOLKATA vs A.C.I.T., CC - 4(4), KOLKATA
ITA 366/KOL/2026[2020-2021]Status: Disposed20/5/2026AY 2020-2021
DURGAPUR IRON & STEEL CO. (P) LTD.,,DURGAPUR vs DCIT, CENTRAL CIRCLE 4(4),, KOLKATA
ITA 354/KOL/2026[2020-2021]Status: Disposed20/5/2026AY 2020-2021
AIRCON INDIA INCORPORATED,KOLKATA vs DCIT, CIRCLE 29,, KOLKATA
ITA 347/KOL/2026[2010-2011]Status: Disposed20/5/2026AY 2010-2011
BAIDYANATH DUTTA,VISHNUPUR vs ITO, WARD 3(1),, BANKURA
ITA 304/KOL/2026[2020-2021]Status: Disposed20/5/2026AY 2020-2021
PANKAJ KUMAR DUGAR,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
ITA 271/KOL/2026[2012-2013]Status: Disposed20/5/2026AY 2012-2013
BENGAL PEERLESS HOUSING DEVELOPMENT COMPANY LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA
ITA 259/KOL/2026[2013-2014]Status: Disposed20/5/2026AY 2013-2014
