← All Benches

ITAT Kolkata Bench

22,285 judgments

DCIT, CENTRAL CIRCLE - 2(1), KOLKATA, KOLKATA vs M/S. SONA VETS PVT. LTD., KOLKATA

ITA 1220/KOL/2018[2010-11]Status: Disposed4/10/2019AY 2010-11

DCIT, CIRCLE - 3(1), KOLKATA, KOLKATA vs M/S. TATA METALIKS LIMITED, KOLKATA

ITA 1143/KOL/2018[2012-13]Status: Disposed4/10/2019AY 2012-13

DISTRICT LAND & LAND REFORMS OFFICER, BURDWAN,BURDWAN vs ITO, WARD-4(2):TDS: BURDWAN, BURDWAN

ITA 618/KOL/2017[2014-15]Status: Disposed4/10/2019AY 2014-15

DISTRICT LAND & LAND REFORMS OFFICER, BURDWAN,BURDWAN vs ITO, WARD-4(2):TDS: BURDWAN, BURDWAN

ITA 617/KOL/2017[2013-14]Status: Disposed4/10/2019AY 2013-14

DISTRICT LAND & LAND REFORMS OFFICER, BURDWAN,BURDWAN vs ITO, WARD-4(2):TDS: BURDWAN, BURDWAN

ITA 616/KOL/2017[2013-14]Status: Disposed4/10/2019AY 2013-14

DISTRICT LAND & LAND REFORMS OFFICER, BURDWAN,BURDWAN vs ITO, WARD-4(2):TDS: BURDWAN, BURDWAN

ITA 615/KOL/2017[2011-12]Status: Disposed4/10/2019AY 2011-12

DISTRICT LAND & LAND REFORMS OFFICER, BURDWAN,BURDWAN vs ITO, WARD 4(2): TDS: BURDWAN, BURDWAN

ITA 614/KOL/2017[2010-11]Status: Disposed4/10/2019AY 2010-11

ITO, WARD-40(1), KOLKATA, KOLKATA vs SHRI KAMAL KUMAR GHOSH,(DECEASED), KOLKATA

ITA 254/KOL/2017[2011-2012]Status: Disposed4/10/2019AY 2011-2012

ITO, WD-6(2), KOLKATA, KOLKATA vs M/S IRIS COMMOSALE PVT. LTD., KOLKATA

ITA 1206/KOL/2015[2011-2012]Status: Disposed4/10/2019AY 2011-2012

TULSA MERCANTILES (P) LTD.,SILIGURI vs D.C.I.T.,CIRCLE-2, SILIGURI

ITA 478/KOL/2019[2012-13]Status: Disposed1/10/2019AY 2012-13

M/S KAMYABI DEALER PVT LTD,HOWRAH vs I.T.O.,WARD-1(1), KOLKATA

ITA 188/KOL/2019[2009-10]Status: Disposed1/10/2019AY 2009-10

D.C.I.T.,CIRCLE-2(1), JALPAIGURI vs SHRI BHOLANATH AGARWAL, COOCHBEHAR

ITA 1086/KOL/2019[2011-12]Status: Disposed1/10/2019AY 2011-12

VIEWMORE TRADECOM PVT. LTD.,KOLKATA vs ITO, WARD - 1(3), KOLKATA, KOLKATA

ITA 888/KOL/2018[2012-13]Status: Disposed1/10/2019AY 2012-13

ITO (INTERNATIONAL TAXATION) WARD - KOLKATA, KOLKATA vs M/S. J.K. INDUSTRIES LTD., KOLKATA

ITA 713/KOL/2018[2006-07]Status: Disposed1/10/2019AY 2006-07

ANKHE COMMERCIAL PVT. LTD.,KOLKATA vs ITO, WARD - 4(3), KOLKATA, KOLKATA

ITA 412/KOL/2018[2012-13]Status: Disposed1/10/2019AY 2012-13

ITO, WARD - 25(1), KOLKATA, KOLKATA vs SMT. SANTOSH DEVI, KOLKATA

ITA 384/KOL/2018[2014-15]Status: Disposed1/10/2019AY 2014-15

SHASHI SHEKHAR SARAF (L.R. OF LATE SHRI RAM AWATAR SARAF),KOLKATA vs ACIT, CIRCLE - 45, KOLKATA

ITA 2314/KOL/2018[2011-12]Status: Disposed1/10/2019AY 2011-12

NELLIMARLA JUTE MILLS CO. LTD.,KOLKATA vs DCIT, CIRCLE - 1(2), KOLKATA

ITA 2131/KOL/2018[2014-15]Status: Disposed1/10/2019AY 2014-15

INDIAN INSTITUTE OF CHEMICAL ENGINEERS,KOLKATA vs ITO (EXEMPTION), WARD - 1(1), KOLKATA, KOLKATA

ITA 1103/KOL/2018[2013-14]Status: Disposed1/10/2019AY 2013-14

ITO, WD-1(1), KOLKATA, KOLKATA vs M/S. TWO PLUS FASHION PVT. LTD., KOLKATA

ITA 855/KOL/2017[2007-08]Status: Disposed1/10/2019AY 2007-08