← All Benches

ITAT Kolkata Bench

22,285 judgments

ACIT, CIRCLE - 10(2), KOLKATA, KOLKATA vs M/S. VESUVIUS INDIA LTD., KOLKATA

ITA 207/KOL/2018[2010-11]Status: Disposed26/2/2020AY 2010-11

ACIT, CIRCLE - 10(2), KOLKATA, KOLKATA vs M/S. VESUVIUS INDIA LTD., KOLKATA

ITA 206/KOL/2018[2009-10]Status: Disposed26/2/2020AY 2009-10

ACIT, CIRCLE - 24(1), HOOGHLY, HOOGHLY vs M/S. KUMAR ASSOCIATES, HOOGHLY

ITA 1706/KOL/2018[2013-14]Status: Disposed26/2/2020AY 2013-14

ACIT, CIRCLE - 24(1), HOOGHLY, HOOGHLY vs M/S. KUMAR ASSOCIATES, HOOGHLY

ITA 1705/KOL/2018[2012-13]Status: Disposed26/2/2020AY 2012-13

M/S. SUHANA BRIDGE & ROOF CONSULTANTS (P) LTD.,KOLKATA vs ITO, WARD - 5(1), KOLKATA, KOLKATA

ITA 1555/KOL/2018[2012-13]Status: Disposed26/2/2020AY 2012-13

CIMSYS RESEARCH INDIA PVT. LTD.,KOLKATA vs ITO, WARD - 8(1), KOLKATA, KOLKATA

ITA 1435/KOL/2018[2012-13]Status: Disposed26/2/2020AY 2012-13

NEW POOJA JEWELLERS,KOLKATA vs ITO, WARD - 44(3), KOLKATA, KOLKATA

ITA 1329/KOL/2018[2014-15]Status: Disposed26/2/2020AY 2014-15

HERBICURE HEALTHCARE BIO-HERBAL RESEARCH FOUNDATION,KOLKATA vs CIT (EXEMPTIONS), KOLKATA, KOLKATA

ITA 1116/KOL/2018[2013-14]Status: Disposed26/2/2020AY 2013-14

M/S. SINGHAL ENTERPRISES PVT LTD.,KOLKATA vs D.C.I.T., C.C. - 4(1), KOLKATA., KOLKATA

ITA 1072/KOL/2018[2014-15]Status: Disposed26/2/2020AY 2014-15

M/S. SINGHAL ENTERPRISES PVT LTD.,KOLKATA vs D.C.I.T., C.C. - 4(1), KOLKATA., KOLKATA

ITA 1071/KOL/2018[2013-14]Status: Disposed26/2/2020AY 2013-14

VANTAGE ADVERTISING PRIVATE LIMITED,CHENNAI vs DCIT, CIR-12(2), KOLKATA, KOLKATA

ITA 23/KOL/2017[2010-2011]Status: Disposed26/2/2020AY 2010-2011

KANCO ENTERPRISES LIMITED,KOLKATA vs ACIT, CIRCLE - 4(1), KOLKATA, KOLKATA

ITA 2040/KOL/2017[2009-10]Status: Disposed26/2/2020AY 2009-10

ACIT, CIRCLE - 25, KOLKATA, KOLKATA vs SRI SUBHATOSH MAJUMDER, KOLKATA

ITA 2006/KOL/2017[2011-12]Status: Disposed26/2/2020AY 2011-12

ACIT, CIRCLE - 10(2), KOLKATA, KOLKATA vs M/S. VESUVIUS INDIA LTD., KOLKATA

ITA 1333/KOL/2017[2008-09]Status: Disposed26/2/2020AY 2008-09

VESUVIUS INDIA LIMITED,KOLKATA vs ADDL. CIT, RANGE - 10, KOLKATA, KOLKATA

ITA 1289/KOL/2017[2008-09]Status: Disposed26/2/2020AY 2008-09

SHAPING DREAM PROJECTS PVT. LTD.,KOLKATA vs ITO, W-12(2), KOLKATA, KOLKATA

ITA 660/KOL/2016[2010-2011]Status: Disposed26/2/2020AY 2010-2011

DEVENDRA KUMAR SHROFF,KOLKATA vs ITO, WD-7(2), KOLKATA, KOLKATA

ITA 158/KOL/2016[2008-09]Status: Disposed26/2/2020AY 2008-09

SHRI ANUP KUMAR MITRA,KOLKATA vs ITO, WD-44(1), KOLKATA, KOLKATA

ITA 1089/KOL/2016[1987-88]Status: Disposed26/2/2020AY 1987-88

PRABIR MITRA,NORTH 24 PARGANAS vs I.T.O.,WARD-49(1), KOLKATA

ITA 2242/KOL/2019[2015-16]Status: Disposed25/2/2020AY 2015-16

PRABHA VINIMAY (P) LTD.,KOLKATA vs CPC, BENGALURU

ITA 2471/KOL/2019[2013-14]Status: Disposed21/2/2020AY 2013-14