← All Benches
ITAT Kolkata Bench
22,285 judgments
M/S TRISHNA DISTRIBUTORS PVT. LTD.,KOLKATA vs I.T.O.,WARD-1(3), KOLKATA
ITA 1900/KOL/2019[2011-12]Status: Disposed11/8/2020AY 2011-12
DEVI TRADECOM PVT. LTD.,KOLKATA vs I.T.O.,WARD-2(2), KOLKATA
ITA 1880/KOL/2019[2012-13]Status: Disposed11/8/2020AY 2012-13
SUJATA PROTEINS FOOD PRODUCTS (P) LTD.,KOLKATA vs I.T.O.,WARD-11(2), KOLKATA
ITA 193/KOL/2020[2006-07]Status: Disposed7/8/2020AY 2006-07
GAJANAND VINCOM PVT LTD,KOLKATA vs I.T.O WD - 2(3), KOLKATA
ITA 2161/KOL/2019[2008-09]Status: Disposed4/8/2020AY 2008-09
ITO (IT), WARD-KOLKATA, KOLKATA vs M/S UTSAV FASHION PVT. LTD., KOLKATA
ITA 1511/KOL/2019[2013-14]Status: Disposed4/8/2020AY 2013-14
SHRI ARUP KUMAR BHOWMICK,BURDWAN vs ITO, WARD-1(1), BURDWAN, BURDWAN
ITA 171/KOL/2020[2014-15]Status: Disposed3/8/2020AY 2014-15
PRADIP DEY,HOOGHLY vs A.C.I.T.,CIRCLE-23(1), KOLKATA
ITA 143/KOL/2020[2015-16]Status: Disposed3/8/2020AY 2015-16
M/S. AMBUJA REALTY DEVELOPMENT LIMITED,KOLKATA vs PR.CIT-5, KOLKATA
ITA 942/KOL/2019[2014-15]Status: Disposed3/8/2020AY 2014-15
SHREE VARDHANA METALIKS PVT. LTD.,KOLKATA vs DCIT, CIR.-3(1), KOLKATA
ITA 117/KOL/2020[2011-12]Status: Disposed31/7/2020AY 2011-12
M/S THE RAJLAXMI COTTON MILLS PVT. LTD.,KOLKATA vs D.C.I.T.,CIRCLE-12(2), KOLKATA
ITA 2071/KOL/2019[2013-14]Status: Disposed31/7/2020AY 2013-14
KALYAN EDUCATIONAL SOCIETY,KOLKATA vs C.I,T,DURGAPUR, DURGAPUR
ITA 779/KOL/2013[2012-2013]Status: Disposed31/7/2020AY 2012-2013
KALYAN EDUCATIONAL SOCIETY,KOLKATA vs C.I,T,DURGAPUR, DURGAPUR
ITA 778/KOL/2013[2012-2013]Status: Disposed31/7/2020AY 2012-2013
M/S. HINDISTHAN ENGINEEING & INDISTRIES LTD.,KOLKATA vs DCIT, CIRCLE -5 KOLKATA, KOLKATA
ITA 952/KOL/2018[2011-12]Status: Disposed28/7/2020AY 2011-12
WEST BENGAL TRADE PROMOTION ORGANISATION LIMITED,KOLKATA vs ITO (EXEMPTION), WARD - 1(3), KOLKATA, KOLKATA
ITA 36/KOL/2018[2009-10]Status: Disposed28/7/2020AY 2009-10
DCIT, CENTRAL CIRCLE - 1(4), KOLKATA, KOLKATA vs M/S. HINDUSTHAN ENGINEERING & INDUSTRIES LTD., KOLKATA
ITA 1059/KOL/2018[2011-12]Status: Disposed28/7/2020AY 2011-12
DCIT, CIRCLE-1(1), KOLKATA, KOLKATA vs M/S. LANDIS+GYR LIMITED, SOUTH 24 PARGANAS
ITA 2298/KOL/2017[2004-05]Status: Disposed28/7/2020AY 2004-05
A J MILL STORE AGENCY PRIVATE LIMITED,KOLKATA vs I.T.O.,WARD-2(2), KOLKATA
ITA 12/KOL/2020[2013-14]Status: Disposed27/7/2020AY 2013-14
M/S PRECISION TECHNIK PVT. LTD.,KOLKATA vs P.CIT, CENTRAL-1, KOLKATA
ITA 746/KOL/2019[2014-15]Status: Disposed27/7/2020AY 2014-15
M/S SANWARIA STEEL PVT. LTD.,HOWRAH vs I.T.O.,WARD-1(1), KOLKATA
ITA 57/KOL/2020[2007-08]Status: Disposed24/7/2020AY 2007-08
BAIDYA NATH DEY,BURDWAN vs I.T.O.,WARD-1(3), DURGAPUR
ITA 331/KOL/2020[2011-12]Status: Disposed24/7/2020AY 2011-12
