← All Benches
ITAT Kolkata Bench
22,285 judgments
D.C.I.T.,CIRCLE-8(1), KOLKATA vs M/S RISING SUN FILMS PRIVATE LIMITED, MUMBAI
ITA 913/KOL/2019[2012-13]Status: Disposed3/2/2021AY 2012-13
SANDEEP SARAF (HUF),KOLKATA vs I.T.O.,WARD-49(3), KOLKATA
ITA 302/KOL/2019[2013-14]Status: Disposed3/2/2021AY 2013-14
M/S NAMAN ISPAT PVT. LTD.,KOLKATA vs D.C.I.T.-CC-2(1), KOLKATA
ITA 2562/KOL/2019[2011-12]Status: Disposed3/2/2021AY 2011-12
BHUBANESHWARI DEVELOPERS (P) LTD.,HOWRAH vs DCIT, CIRCLE - 13(1), KOLKATA, KOLKATA
ITA 2520/KOL/2019[2012-13]Status: Disposed3/2/2021AY 2012-13
BHAGYALAXMI CONCLAVE PVT. LTD.,HOWRAH vs D.C.I.T., CIRCLE-13(1), KOLKATA
ITA 2517/KOL/2019[2012-13]Status: Disposed3/2/2021AY 2012-13
M/S BALAJI STOCK CONSULTANTS PVT. LTD.,HOWRAH vs I.T.O.,WARD-14(4), KOLKATA
ITA 2458/KOL/2019[2012-13]Status: Disposed3/2/2021AY 2012-13
M/S KAASHVI SOMANI MINOR BENEFICIARY TRUST,KOLKATA vs I.T.O.,WARD-35(3), KOLKATA
ITA 2045/KOL/2019[2015-16]Status: Disposed3/2/2021AY 2015-16
MPMC PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE - 11(1), KOLKATA, KOLKATA
ITA 1860/KOL/2018[2009-10]Status: Disposed3/2/2021AY 2009-10
MPMC PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE - 11(1), KOLKATA, KOLKATA
ITA 1852/KOL/2018[2007-08]Status: Disposed3/2/2021AY 2007-08
M/S. YASH VARDHAN SOMANI MINOR BENEFICIARY TRUST,KOLKATA vs ITO, WARD - 36(4), KOLKATA, KOLKATA
ITA 1493/KOL/2018[2015-16]Status: Disposed3/2/2021AY 2015-16
M/S EVA EXOTICA (P) LTD.,KOLKATA vs A.C.I.T.,CIRCLE-14(1), KOLKATA
ITA 1120/KOL/2019[2014-15]Status: Disposed2/2/2021AY 2014-15
HILLMAN HOSIERY MILLS PVT. LTD.,KOLKATA vs D.C.I.T.,CIRCLE-11(1), KOLKATA
ITA 2634/KOL/2019[2013-14]Status: Disposed29/1/2021AY 2013-14
SMT.RENUKA JANA,PURBA MEDINIPUR vs I.T.O.,WARD-27(2), HALDIA
ITA 151/KOL/2020[2016-17]Status: Disposed28/1/2021AY 2016-17
PRADYUT GHOSH,KOLKATA vs I.T.O.,WARD-43(2), KOLKATA
ITA 979/KOL/2019[2012-13]Status: Disposed28/1/2021AY 2012-13
THE WEST BENGAL STATE CO-OPT. BANK LTD.,KOLKATA vs ACIT,(TDS) CIRCLE - 59, KOLKATA, KOLKATA
ITA 560/KOL/2019[2001-02]Status: Disposed28/1/2021AY 2001-02
BHARAT ELEVATORS & ENGINEERS PRIVATE LIMITED,KOLKATA vs I.T.O.,WARD-5(3), KOLKATA
ITA 2646/KOL/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
TAPAN KUMAR DUTTA,KOLKATA vs ITO, WARD 2(4), ASANSOL
ITA 472/KOL/2020[2011-12]Status: Disposed28/1/2021AY 2011-12
KRISHNA KUMAR HETAMSARIA,KOLKATA vs ITO, WARD-3(3), PURULIA
ITA 2336/KOL/2019[2015-16]Status: Disposed28/1/2021AY 2015-16
SHRI PAWAN KUMAR MODI,KOLKATA vs I.T.O.,WARD-62(2), KOLKATA
ITA 2024/KOL/2019[2014-15]Status: Disposed28/1/2021AY 2014-15
M/S LAKSHYA ENERGY PVT. LTD.,NAGPUR vs I.T.O.,WARD-2(3), KOLKATA
ITA 2285/KOL/2019[2012-13]Status: Disposed27/1/2021AY 2012-13
