M/S EVA EXOTICA (P) LTD.,KOLKATA vs. A.C.I.T.,CIRCLE-14(1), KOLKATA

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ITA 1120/KOL/2019Status: DisposedITAT Kolkata02 February 2021AY 2014-152 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal granted the assessee's request to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the ITAT for the assessment year 2014-15 against an order of the CIT(Appeals). The assessee later filed a letter seeking permission to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw their appeal before the tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “C”

Before: Sri J. Sudhakar Reddy & Sri Sanjay Garg

Assessment Year: 2014-15 M/s Eva Exotica (P) Ltd.…....……………………………………..………..………Appellant C/o Salarpuria Jajodia & Co, Laha Paint House, 7, Chittaranjan Avenue, 3rd Floor, Kolkata-700072. [PAN :AACCE2727P] Vs. ACIT, Circle-14(1), Kolkata.…………………… ……………………..………..Respondent Appearances by: None Shri Dinesh Aipor Jagal Sawkmie, CIT, DR, appeared on behalf of the Respondent. Date of concluding the hearing : February 02, 2021 Date of pronouncing the order : February 02, 2021 ORDER Per Sanjay Garg:- The present appeal has been preferred by the assessee for the assessment year 2014-15 against the order dated 08.03.2019 of the Commissioner of Income Tax(Appeals)-5, Kolkata.

2.

At the outset, the authorized representative of the assessee has filed a letter dated 27.02.2020 seeking permission of the Bench to withdraw this appeal filed by the assessee. Since the ld. DR has no objection in this regard, the permission as sought by the assessee is granted and this appeal of the assessee is dismissed as withdrawn.

3.

In the result, the captioned appeal of the assessee is dismissed as withdrawn.

Kolkata, the 2nd February, 2021. Sd/- Sd/- [J. Sudhakar Reddy] [Sanjay Garg] Accountant Member Judicial Member Dated : 02.02.2021 RS

Assessment Year: 2014-15 M/s Eva Exotica (P) Ltd.

Copy of the order forwarded to: 1. M/s Eva Exotica (P) Ltd. 2. ACIT, Circle-14(1), Kolkata 3. CIT(A)- 4. CIT- , 5. CIT(DR),

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