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ITAT Kolkata Bench

22,285 judgments

SANDHYA SINGH,KOLKATA vs I.T.O., WARD - 47(4), KOLKATA, KOLKATA

ITA 474/KOL/2022[2012-2013]Status: Disposed6/3/2023AY 2012-2013

M/S. NIBHAS SINHA,KOLKATA vs ACIT, CIRCLE-3, SURI, BIRBHUM

ITA 353/KOL/2022[2012-2013]Status: Disposed3/3/2023AY 2012-2013

M/S TATA MEDICAL CENTRE TRUST,KOLKATA vs CIT(EXEMPTION), KOLKAA

ITA 287/KOL/2022[2017-18]Status: Disposed3/3/2023AY 2017-18

ANIL KUMAR GHOSH,KOLKATA vs P.C.I.T., KOLKATA - 9, KOLKATA

ITA 595/KOL/2022[2017-2018]Status: Disposed2/3/2023AY 2017-2018

WOOLVEST MERCHANDISE (P) LTD,KOLKATA vs DCIT, CIR. 10, KOLKATA

ITA 264/KOL/2021[2012-13]Status: Disposed2/3/2023AY 2012-13

NSIB SECURITY SERVICES PVT. LTD.,KOLKATA vs D.C.I.T., CPC, BANGALORE, BANGALORE

ITA 738/KOL/2022[2020-2021]Status: Disposed1/3/2023AY 2020-2021

NEGUS DISTRIBUTORS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 8(2), KOLKATA, KOLKATA

ITA 777/KOL/2022[2017-2018]Status: Disposed28/2/2023AY 2017-2018

MADOORIE TEA ESTATE PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 4(1), KOLKATA, KOLKATA

ITA 760/KOL/2022[2020-2021]Status: Disposed28/2/2023AY 2020-2021

M/S. VCK INVESTMENT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(4), KOLKATA, KOLKATA

ITA 754/KOL/2022[2012-2013]Status: Disposed28/2/2023AY 2012-2013

GAJRAJ TRADECOM PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 6(1), KOLKATA, KOLKATA

ITA 628/KOL/2022[2015-2016]Status: Disposed28/2/2023AY 2015-2016

NARSINGPORE TEA CO. PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 4(2), KOLKATA, KOLKATA

ITA 418/KOL/2022[2009-2010]Status: Disposed28/2/2023AY 2009-2010

M/S. OSIAN STOCK BROKING PVT. LTD.,KOLKATA vs I.T.O., WARD- 6(1), KOLKATA, KOLKATA

ITA 408/KOL/2022[2010-2011]Status: Disposed28/2/2023AY 2010-2011

OUTOTEC (FINLAND) OY (NOW MERGED WITH "METSO MINERALS OY" AND THE MERGED ENTITY HAS BEEN RENAMED TO METSO OUTOTEC FINLAND OY),HARYANA vs ACIT(INTERNATIONAL TAXATION), CIRCLE-2(1), KOLKATA, KOLKATA

ITA 351/KOL/2022[2019-2020]Status: Disposed28/2/2023AY 2019-2020

OUTOTEC(FINLAND) OY (NOW MERGED WITH "METSO MINERALS OY" AND THE MERGED ENTITY HAS BEEN RENAMED TO METSO OUTOTEC FINLAND OY),GURUGRAM vs DCIT(INTERNATIONAL TAXATION), CIRCLE-2(1), KOLKATA, KOLKATA

ITA 350/KOL/2022[2018-2019]Status: Disposed28/2/2023AY 2018-2019

KRISHNA WEB TECH (P) LTD,KOLKATA vs ITO, WARD -7(3), KOLKATA

ITA 334/KOL/2022[2012-13]Status: Disposed28/2/2023AY 2012-13

DCIT, CIR. 5(1), KOLKATA vs KARAM CHAND THAPAR & BROS COAL SALES LTD., KOLKATA

ITA 321/KOL/2021[2016-17]Status: Disposed28/2/2023AY 2016-17

DCIT, CIR. 5(1), KOLKATA vs KARAM CHAND THAPAR & BROS COAL SALES LTD., KOLKATA

ITA 320/KOL/2021[2015-16]Status: Disposed28/2/2023AY 2015-16

D.C.I.T.,CIRCLE-11(1), KOLKATA vs KILBURN CHEMICALS LIMITED, KOLKATA

ITA 230/KOL/2020[2006-07]Status: Disposed28/2/2023AY 2006-07

M/S BALAJI MULTIPLEX PVT. LTD.,KOLKATA vs I.T.O.,WARD-9(2), KOLKATA

ITA 155/KOL/2020[2012-13]Status: Disposed28/2/2023AY 2012-13

DCIT, CENTRAL CIRCLE - 2(1),KOLKATA, KOLKATA vs M/S. AMRIT FEEDS LTD., KOLKATA

ITA 1718/KOL/2019[2015-16]Status: Disposed28/2/2023AY 2015-16