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ITAT Kolkata Bench

22,285 judgments

KILBURN CHEMICALS LIMITED,KOLKATA vs A.C.I.T.,CO.CIRCLE-11(4), CHENNAI

ITA 129/KOL/2020[2004-05]Status: Disposed28/6/2023AY 2004-05

KILBURN CHEMICALS LIMITED,KOLKATA vs A.C.I.T.,CO.CIRCLE-11(4), CHENNAI

ITA 128/KOL/2020[2003-04]Status: Disposed28/6/2023AY 2003-04

KILBURN CHEMICALS LIMITED,KOLKATA vs A.C.I.T.,CO.CIRCLE-11(4), CHENNAI

ITA 127/KOL/2020[2002-03]Status: Disposed28/6/2023AY 2002-03

SRI ROSHAN LAL AGARWALA,KOLKATA vs DCIT, KOLKATA

ITSSA 78/KOL/2023[2016-17]Status: Disposed27/6/2023AY 2016-17

SRI ROSHAN LAL AGARWALA,KOLKATA vs DCIT, KOLKATA

ITSSA 77/KOL/2023[2015-16]Status: Disposed27/6/2023AY 2015-16

SRI ROSHAN LAL AGARWALA,KOLKATA vs DCIT, KOLKATA

ITSSA 76/KOL/2023[2013-14]Status: Disposed27/6/2023AY 2013-14

SRI ROSHAN LAL AGARWALA,KOLKATA vs DCIT, KOLKATA

ITSSA 75/KOL/2023[2011-12]Status: Disposed27/6/2023AY 2011-12

ASHA DEVI,KOLKATA vs ACIT, KOLKATA

ITSSA 67/KOL/2023[2015-16]Status: Disposed27/6/2023AY 2015-16

ASHA DEVI,KOLKATA vs ACIT, KOLKATA

ITSSA 66/KOL/2023[2014-15]Status: Disposed27/6/2023AY 2014-15

ASHA DEVI,KOLKATA vs ACIT, KOLKATA

ITSSA 64/KOL/2023[2012-13]Status: Disposed27/6/2023AY 2012-13

ASHA DEVI,KOLKATA vs ACIT, KOLKATA

ITSSA 63/KOL/2023[2011-12]Status: Disposed27/6/2023AY 2011-12

ASHA DEVI,KOLKATA vs ACIT, KOLKATA

ITSSA 62/KOL/2023[2010-11]Status: Disposed27/6/2023AY 2010-11

ASHA DEVI,KOLKATA vs ACIT, KOLKATA

ITSSA 61/KOL/2023[2009-10]Status: Disposed27/6/2023AY 2009-10

BALLYGUNJ SOCIETY FOR CHILDREN IN PAIN CHIP,KOLKATA vs I.T.O.(EXEMPTION), WARD - 1(2), KOLKATA, KOLKATA

ITA 9/KOL/2023[2020-2021]Status: Disposed27/6/2023AY 2020-2021

THE BARNAGORE JUTE FACTORY PLC,KOLKATA vs DCIT,CPC,BENGALURU, KOLKATA

ITA 473/KOL/2023[2020-21]Status: Disposed27/6/2023AY 2020-21

RAJA & MITSU FASHIONS,KOLKATA vs ADIT, CPC, BENGALURU, KOLKATA

ITA 472/KOL/2023[2019-20]Status: Heard27/6/2023AY 2019-20

RAJA & MITSU FASHIONS,KOLKATA vs ADIT, CPC, BENGALURU, KOLKATA

ITA 471/KOL/2023[2018-19]Status: Heard27/6/2023AY 2018-19

MADHU BHARDWAJ,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA, KOLKATA

ITA 30/KOL/2023[2021-2022]Status: Disposed27/6/2023AY 2021-2022

SEVEN HILLS BYTES PVT. LTD.,KOLKATA vs DCIT, CIR-1(1), KOLKATA

ITA 246/KOL/2023[2015-16]Status: Disposed27/6/2023AY 2015-16

ITO(EXEMPT),WARD-1(2)., KOLKATA vs DEBENDRA AND ROHINI MEMORIAL TRUST, PURBA MEDINIPUR

ITA 241/KOL/2023[2020]Status: Disposed27/6/2023