ITAT Kolkata Bench
22,285 judgments
INCOME TAX OFFICER, BURDWAN vs PAHARHATI O UTTAR MEMARI COOPERATIVE AGRICULTURAL MARKETING SOCIETY LIMITED, BURDWAN
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), KOLKATA, KOLKATA vs ASHIANA HOUSING LIMITED, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1391/KOL/2023 Assessment Year: 2018-19 ACIT, Circle-7(1), Kolkata........................................................Appellant Vs. Ashiana Housing Limited.....................................................Respondent [PAN: AADCA 9093 P] Appearances: Department represented by: Subhro Das, Addl. CIT. Assessee represented by: Rajat Agarwal, CA. Date of concluding the hearing : September 3rd, 2024 Date of
RAINBOW PRODUCTIONS LTD. ,KOLKATA vs DCIT, CIR-3(1), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
FUTURE EDUCATION AND RESEARCH TRUST,SONARPUR vs DCIT CIRCLE-1(1), EXEMPTION KOLKATA, PARKSTREET
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs RATNABALI CAPITAL MARKETS PRIVATE LIMITED, KOLKATA
the appellate authority". 3. At the outset, it is seen that the tax effect on the disputed additions before us is less than Rs.50 lacs as the prescribed in the CBDT’s latest Circular No.17/2019 dated 08.08.2019. It will be pertinent to reproduce the relevant portion of the said Circular as follows:- “2 . As a step toward further management of litigation, it has been decided by the Board that monetary limits for filing of appeals in income-tax cases be enhanced further through amendment in P
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 32 KOLKATA, KOLKATA vs BONGAON CO OPERATIVE CREDIT SOCIETY LIMITED, BONGAON WEST BENGAL
the Assessing Officer and hence it was rightly treated as Unexplained Cash Credit.
EIH LIMITED,KOLKATA vs D.C.I.T., INCOME TAX DEPARTMENT, NFAC, DELHI, KOLKATA
SHRI RAJPAL YADAV, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)
EIH LIMITED ,KOLKATA vs DCIT, NFAC, DELHI
SHRI RAJPAL YADAV, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)
THE INDIAN INSTITUTE OF METALS,KOLKATA vs C.I.T.(EXEMPTION), KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
M/S. D.K. INDUSTRIES,KOLKATA vs I.T.O., WARD - 34(3), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
BATANAGAR EDUCATION AND RESEARCH TRUST ,KOLKATA vs ITO, WARD-1(2), EXEMPT, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
RATAN LAL BHURA,BHUTAN vs D.C.I.T., CIRCLE - 2(1), KOLKATA, KOLKATA
PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1719/KOL/2024 Assessment Year: 2020-21 Ratanlal Bhura………………………………………………………………Appellant [PAN: BGKPB 4811 R] Vs. DCIT, Circle-2(1), Kolkata………………………………………………Respondent Appearances: Assessee represented by: Siddharth Agarwal, Adv. Department represented by: Bibekananda Madhu, JCIT, Sr. DR. Date of concluding the hearing : September 12th, 2024 Date of pronouncing the order : November 12th, 2024 ORDER Per P
M/S. SUBHRASHI ENCLAVE PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA, KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
MD. SULEMAN,JALPAIGURI vs ITO, WARD-2(2),SILIGURI, SILIGURI
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs LAKHOTIA DIAGNOSTIC SERVICE PRIVATE LIMITED, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1320/KOL/2024 Assessment Year: 2017-18 DCIT, Kolkata.........................................................................Appellant Vs. Lakhotia Diagnostic Service Private Limited........................Respondent [PAN: AAACO 6522 G] Appearances: Department represented by: Prakash Nath Barnwal, CIT, DR. Assessee represented by: Miraj D. Shah, A.R. Date of concluding the hearing : October 17th, 2024 Da
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), KOLKATA, KOLKATA vs PRAGATI AGRI PRODUCTS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1),KOLKATA, KOLKATA vs RAGHU MANAGEMENT PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ASHOK VIKRAM PODDAR,KOLKATA vs ACIT, CIRCLE -34, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
