ITAT Kolkata Bench
22,285 judgments
ASHUTOSH DAS,DURGAPUR vs A.C.I.T., CIRCLE - 1,, DURGAPUR
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
ASHUTOSH DAS,DURGAPUR vs A.C.I.T., CIRCLE - 1,, DURGAPUR
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
NEETU AGARWAL,KOLKATA vs INCOME TAX OFFICER, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NAWAL KISHORE RAJGARHIA,KOLKATA vs D.C.I.T., CIRCLE - 3(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
JCIT (IN-SITU), KOLKATA vs KOSC INDUSTRIES PRIVATE LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
S B COLD STORAGE INDUSTRIES PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(2), , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
ARPITA AGRO PRODUCTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
CREATIVE TANNERY LIMITED,KOLKATA vs A.C.I.T., COMPANY CIRCLE - 1(2),, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
GLASSEYE TRADERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
RINA EGG CENTRE,BURDWAN vs I.T.O., WARD - 2(4), BURDWAN, BURDWAN
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
SUNIL KUMAR SOMANI,KOLKATA vs A.C.I.T., CIRCLE - 36, KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1476/KOL/2024 Assessment Year: 2015-16 Sunil Kumar Somani……………………………………………………….Appellant [PAN: AJIPS 0572 J] Vs. ACIT, Circle-36, Kolkata.......................................................Respondent Appearances: Assessee represented by: None. Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Date of concluding the hearing : September 23rd, 2024 Date of pronouncing the order : November 18th, 202
BGA ELECTRICAL & SERVICES PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 3(2), PORT BLAIR, PORT BLAIR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
MEGAPIX VANIJYA PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DINESH SAHA,MALDA vs I.T.O., WARD - 3(1), MALDA, MALDA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
KCO ALUMINIUM LLP,KOLKATA vs PCIT - 2, KOLKATA, KOLKATA
SHRI RAJPAL YADAV, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)
M/S. A.P. FASHIONS PVT. LTD.,KOLKATA vs PCIT, CENTRAL - 2, KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ARUNACHALAMMAL ESAKKITHEVAR SUNDARAM,PORT BLAIR, SOUTH ANDAMAN vs DCIT, CIRCLE - 3(2), PORT BLAIR, PORT BLAIR
us, the appellant has come seeking relief on two substantiative items of additions as per the following grounds of appeal: “1. For that on the facts and in the circumstances of the case, the Ld. CIT(A) was grossly unjustified in law and on facts in dismissing the appeal ex-parte.
ACIT, CIRCLE-34, KOLKATA vs SYAMA PRASAD MOOKERJEE PORT, KOLKATA
proceeding for adjudicating this matter, it is noticed that the 4 appeals filed by the Department are barred by limitation, comprising of delay ranging from 119 days to 129 days. The application for said condonation of delay are almost identically worded. For the sake of convenience, the application for AY 2018-19 is extracted as under: “1. Order of CIT (A) was received in the office of the PCIT-5, Kolkata on 23.01.2024.
ACIT, CIRCLE -34, KOLKATA vs SYAMA PRASAD MOOKERJEE PORT , KOLKATA
proceeding for adjudicating this matter, it is noticed that the 4 appeals filed by the Department are barred by limitation, comprising of delay ranging from 119 days to 129 days. The application for said condonation of delay are almost identically worded. For the sake of convenience, the application for AY 2018-19 is extracted as under: “1. Order of CIT (A) was received in the office of the PCIT-5, Kolkata on 23.01.2024.
BANI BROTO BANERJEE ,KOLKATA vs CIT(A), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)